High Courts08 Sept 2016Allowed
P. Panchali Vs Chief Engineer
Madras High Court · (2016) LIC 4615 : (2016) 8 MLJ 585
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 23 of 96
High Courts08 Sept 2016Allowed
The Karur Vysya Bank Ltd. Vs The Commissioner of Income-Tax
Madras High Court · (2016) 388 ITR 37
Wealth Tax Act, 1957 — Section 17
High Courts08 Sept 2016Disposed Off
United India Insurance Co., Ltd. Vs Yasoda
Madras High Court · (2017) AAC 276 : (2016) 2 TNMAC 784
Motor Vehicles Act, 1988 - Section 168
High Courts08 Sept 2016Dismissed
Mr. Thiagarajan Kumararaja Vs M/s. Capital Film Works (India) Pvt. Ltd.
Madras High Court · (2017) AIR(Madras) 32
Copyright Act, 1957 - Section 14, Section 2(d)Specific Relief Act, 1963 - Section 37, Section 38
High Courts08 Sept 2016Disposed Off
DHL Express(I) Pvt. Ltd. Vs Labour Officer (III) Kuralagam
Madras High Court · (2017) LabLR 292
Constitution of India, 1950 - Article 226
High Courts08 Sept 2016Dismissed
The Branch Manager, M/s. Reliance General Insurance Co. Ltd., Chennai Vs Padmavathi
Madras High Court · (2017) AAC 130
Motor Vehicles Act, 1988 - Section 168
High Courts07 Sept 2016Dismissed
C. Kishin Chand - Plaintiff @HASH City Bank N.A. A Banking company, Having Office at 163, Anna Salai, Chennai-600 002 - Defendant
Madras High Court · (2016) 6 CTC 787 : (2016) 8 MLJ 119
High Courts07 Sept 2016Dismissed
Managing Director Metropolitan Transport Corporation Ltd. Vs Padmavathy
Madras High Court · (2016) AAC 2367
High Courts07 Sept 2016Dismissed
Commissioner of Income Tax Chennai Vs SVE Engineers P. Ltd.
Madras High Court · (2016) 388 ITR 11
Income Tax Act, 1961 — Section 260 A
High Courts07 Sept 2016Allowed
B. Sakunthala Vs Vasantha
Madras High Court · (2016) 168 AIC 612 : (2016) 4 Crimes 76 : (2017) 2 DMC 25 : (2017) 1 ECrC 668
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts07 Sept 2016Dismissed
Sagaya Arockiya Raj Vs Ganesh Kumar
Madras High Court · (2017) ACD 356 : (2016) 3 DCR 791 : (2017) 1 LW(Crl) 261 : (2017) 1 MLJCriminal 226 : (2017) 1 NIJ 184 : (2017) 2 RCRCivil 591 : (2017) 2 RCRCriminal 427
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Sept 2016Dismissed
V. Thirulokachander Vs Union of India
Madras High Court · (2016) 7 MLJ 129
High Courts06 Sept 2016Disposed Off
M/s. Kaleesuwari Refinery Pvt. Ltd., rep. by its Director Mr. K.Ashok Kumar, No.53, Rajasekaran Street, Opp. Kalyani Hospital, Radhakrishnan Salai, Mylapore, Chennai - 600004 - Plaintiff @HASH M/s. Raman Traders, Pondicherry - Villupuram Main Road, Thirub
Madras High Court · (2016) 68 PTC 244 : (2017) 3 RAJ 431
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 29
High Courts06 Sept 2016Partly Allowed
National Insurance Company Limited Vs Brindha
Madras High Court · (2016) 4 TAC 242 : (2016) 2 TNMAC 777
Motor Vehicles Act, 1988 - Section 147, Section 166, Section 178
High Courts06 Sept 2016Dismissed
Managing Director, Tamil Nadu State Transport Corporation (Salem) Ltd. Vs Secretary, T.N.S.T.A. Tribunal
Madras High Court · (2017) 1 CivilLJ 453 : (2016) 7 MLJ 385
Motor Vehicles Act, 1988 — Section 86(1)
High Courts02 Sept 2016Disposed Off
P. Ashokan - Petitioner @HASH The District Collector, Madurai District, Madurai
Madras High Court · (2016) 7 MLJ 875
Constitution of India, 1950 - Article 226Tamil Nadu Minor Mineral Concession Rules, 1959 - Rule 36(5)(g), Rule 36D, Rule 8(8)(ii)
High Courts02 Sept 2016Dismissed
M/s. Dinamalar, Tirunelveli - Appellant @HASH The Income-Tax Officer, Income Tax Department, Ward II(1), Tirunelveli
Madras High Court · (2016) 389 ITR 94
Income Tax Act, 1961 - Section 32
High Courts02 Sept 2016Disposed Off
R. Kannan, Visvahindu Parisath Nagara President, Perumandi South Street Santhu, Melakaveri Post, Kumbakonam - 612 002 - Petitioner @HASH The District Collector, Thanjavur District, Thanjavur
Madras High Court · (2016) 7 MLJ 746
Constitution of India, 1950 - Article 226
High Courts02 Sept 2016Dismissed
S.P. Balasubrahmanyam Vs Assistant Commissioner of Income Tax
Madras High Court · (2017) 394 ITR 366 : (2017) 245 Taxman 146
Income Tax (Appellate Tribunal) Rules, 1963 - Rule 24, Rule 25Income Tax Act, 1961 - Section 253, Section 254
High Courts02 Sept 2016Disposed Off
P. Rajavelu Vs Udayapriya
Madras High Court · (2016) 3 MadWN(Civil) 142