COURT ARCHIVE

Madras High Court judgments, 2016

1,919 judgments · page 22 of 96

High Courts16 Sept 2016Disposed Off

R. Marimuthu Vs State

Madras High Court · (2016) 3 MadWNCri 617

High Courts16 Sept 2016Dismissed

C. Murali Vs State by Inspector of Police

Madras High Court · (2017) 1 MLJCriminal 517

Penal Code, 1860 (IPC) - Section 376(1)

High Courts15 Sept 2016Disposed Off

Enterprises International Ltd. Vs Assitt. C.C. (Exports), Chennai

Madras High Court · (2016) 342 ELT 57

High Courts15 Sept 2016Dismissed

R. Krishnan Vs Presiding Officer, Labour Court

Madras High Court · (2016) 4 LLJ 679

Limitation Act, 1963 - Section 5

High Courts15 Sept 2016Allowed

Subbulakshmi Vs Muthammal

Madras High Court · (2017) 1 MLJ 855

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

High Courts14 Sept 2016Allowed

Coromandel Oils Pvt., Ltd. Vs The Tax Recovery Officer - 1

Madras High Court · (2017) 291 CurTR 600 : (2016) 7 MLJ 244 : (2017) 244 Taxman 165

Income Tax Act, 1961 — Section 143(3), 222, 225(3)

High Courts14 Sept 2016Disposed Off

Asan Mohamad Jailabudeen Vs Assistant Commr. Of Cus., Chennai

Madras High Court · (2016) 342 ELT 41

High Courts14 Sept 2016Dismissed

Oriental Insurance Company Limited, Coimbatore Vs P.V. Damodharan

Madras High Court · (2016) AAC 2406

Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173

High Courts14 Sept 2016Allowed

Ramees Ahamed Vs Assistant Commissioner Of Customs

Madras High Court · (2016) 342 ELT 219

High Courts14 Sept 2016Dismissed

Union of India Vs The Central Administrative Tribunal

Madras High Court · (2016) 7 MLJ 583

High Courts14 Sept 2016Dismissed

Bajaj Bandhu Vs Commissioner of Cus. (Appeals), Chennai

Madras High Court · (2017) 345 ELT 92

High Courts14 Sept 2016Disposed Off

Oriental Insurance Co. Ltd. Vs R. Mahendran

Madras High Court · (2017) ACJ 1212 : (2016) 2 TNMAC 691

High Courts12 Sept 2016Allowed

Sundarajan Vs Dr. K. Chandrasekaran

Madras High Court · (2017) 169 AIC 651 : (2016) 3 MadWN(Civil) 796 : (2016) 7 MLJ 229

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9

High Courts12 Sept 2016Dismissed

K.M. Knitwear Vs Cus. and C. Ex. Sett. Commission

Madras High Court · (2016) 341 ELT 554

High Courts12 Sept 2016Disposed Off

Shihabudeen Mannambath Vs Principal Commr. of Cus. (I), Chennai

Madras High Court · (2017) 345 ELT 617

High Courts12 Sept 2016Disposed Off

M/s. Shana Auto Laser Pvt. Ltd. Vs Presiding Officer Debts Recovery Tribunal-III

Madras High Court · (2017) AIRCC 604

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 18

High Courts09 Sept 2016Dismissed

TCR Selvam (JV) Vs The Union of India

Madras High Court · (2016) 5 CTC 465

Arbitration and Conciliation Act, 1996 — Section 11(6)Civil Procedure Code, 1908 (CPC) — Order 6

High Courts09 Sept 2016Dismissed

Alex C. Joseph - Petitioner @HASH State by Inspector of Police, CBI/ACB/Chennai Chennai. (RC 12(A)/2013-CBI/ACB/Chennai)

Madras High Court · (2016) 4 MLJCriminal 607

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 451, Section 457

High Courts09 Sept 2016Allowed

Poompuhar Shipping Corporation Ltd. Vs The Regional Provident Fund Commissioner

Madras High Court · (2016) 3 CLR 888 : (2016) 151 FLR 939 : (2017) LabLR 24 : (2016) 4 LLJ 164 : (2016) 4 LLN 463

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(b), 6, 7AEmployees State Insurance Act, 1948 — Section 2(22)

High Courts09 Sept 2016Dismissed

Somasekharan Nair Vs District Collector

Madras High Court · (2017) 7 FLT 198

Constitution of India, 1950 - Article 226