COURT ARCHIVE

Madras High Court judgments, 2014

3,633 judgments · page 95 of 182

High Courts11 Aug 2014

Meyyappa Sundaram Vs Chidambaram

Madras High Court · (2014) 08 MAD CK 0141

High Courts11 Aug 2014

M. Natarajan Vs M. Vijayapandi

Madras High Court · (2014) 08 MAD CK 0139

Workmens Compensation Act, 1923 — Section 22

High Courts11 Aug 2014

Ashok Kumar Vs State

Madras High Court · (2014) 4 MLJ(Cri) 89

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357, 357(3)Penal Code, 1860 (IPC) — Section 305, 309, 506, 506(1)Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 — Section 2(a), 3, 4

High Courts11 Aug 2014

Prisoners Rights Forum Vs High Court of Judicature at Madras

Madras High Court · AIR 2014 Mad 246 : (2014) 5 CTC 126 : (2014) 6 MLJ 129

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Constitution of India, 1950 — Article 12, 14, 16(1), 21, 225Government of India Act, 1915 — Section 101, 106, 108, 108(2)

High Courts11 Aug 2014

Anamalai Paper Mills Pvt., Ltd. Vs Tamil Nadu Generation and Distribution Corporation Ltd.

Madras High Court · (2014) 08 MAD CK 0104

Electricity Act, 2003 — Section 185

High Courts11 Aug 2014

S. Deva Vs State

Madras High Court · (2014) 2 LW(Cri) 390

Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 299, 300, 302, 304(i)

High Courts11 Aug 2014

The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Rasammal

Madras High Court · (2014) 08 MAD CK 0053

High Courts11 Aug 2014

Lukkad Impex Vs Commissioner of Customs (Appeals), Chennai

Madras High Court · (2015) 316 ELT 85

High Courts11 Aug 2014Disposed off

K.R. Ramaswamy Vs The Chief Secretary to Government and Others

Madras High Court · (2015) WritLR 729

High Courts11 Aug 2014

Commissioner of Income Tax Vs Madrasa E-Bakhiyath-Us-Salihath Arabic College

Madras High Court · (2015) 278 CTR 374 : (2014) 226 TAXMAN 372

Income Tax Act, 1961 — Section 10(23C), 10(23C)(iiiad), 12A

High Courts08 Aug 2014

Ganapathy Agencies Vs Customs, Excise and Service Tax Appellate Tribunal

Madras High Court · (2014) 47 GST 623

Customs Act, 1962 — Section 111(m), 112(a)

High Courts08 Aug 2014

M.Ragunath Vs The State of Tamil Nadu

Madras High Court · (2014) 08 MAD CK 0216

High Courts08 Aug 2014

M. Saravana Kumar Vs The Commandant, T.S.P.

Madras High Court · (2014) 08 MAD CK 0215

High Courts08 Aug 2014

N. Kandhimathinathan Vs The Commissioner

Madras High Court · (2014) 08 MAD CK 0214

High Courts08 Aug 2014

Himayam Engineers and Builders Vs S. Ravichandran

Madras High Court · (2014) 4 CTC 862 : (2014) 4 LW 474 : (2014) 6 MLJ 613

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2)

High Courts08 Aug 2014

CPRM Steels Ltd. Vs Customs, Excise and Service Tax Appellate Tribunal

Madras High Court · (2014) 310 ELT 859 : (2014) 47 GST 679 : (2015) 33 GSTR 466

High Courts08 Aug 2014

A. Baby Sabeena Vs State of Tamil Nadu

Madras High Court · (2014) 6 MLJ 210

Constitution of India, 1950 — Article 14

High Courts08 Aug 2014

N. Saroja Vs State of Tamil Nadu

Madras High Court · (2014) 4 MLJ(Cri) 67

Criminal Procedure Code, 1973 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 224, 302, 376, 396, 397

High Courts08 Aug 2014

Mariammal Vs Subramanian

Madras High Court · (2014) 08 MAD CK 0059

High Courts08 Aug 2014

P. Kumaran Vs V. Ramaswami

Madras High Court · (2015) 3 CTC 21 : (2014) 8 MLJ 167

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 4, Order 1 Rule 9, Order 2 Rule 2