High Courts06 Aug 2014
N. Dhanalakshmi Vs The Secretary to Government
Madras High Court · (2014) 08 MAD CK 0233
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 97 of 182
High Courts06 Aug 2014
M.C.R. Vyas Vs Inspector of Police
Madras High Court · (2014) 4 MLJ(Cri) 32
Constitution of India, 1950 — Article 14, 19, 20, 21, 226Contract Act, 1872 — Section 17, 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 311A, 464, 467
High Courts06 Aug 2014
The Additional Superintendent of Police CBI Vs G.B. Anbalagan
Madras High Court · (2014) 2 LW(Cri) 345 : (2014) 4 MLJ(Cri) 279
Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 173(2), 190(1), 190(1)(b)Penal Code, 1860 (IPC) — Section 120B, 417, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 3, 30
High Courts06 Aug 2014
Sri Krishnaswamy Education Trust Vs Jabely Edward
Madras High Court · (2014) 6 CTC 67 : (2014) 4 LW 551
Court Fees Act, 1870 — Section 7(ivA)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12(2), 25(a), 25(d), 40, 40(1)
High Courts06 Aug 2014
Karuppasamy Vs State
Madras High Court · (2014) 2 LW(Cri) 530
Criminal Procedure Code, 1973 (CrPC) - Section 397 401 451Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B) 68-D 8(c)
High Courts06 Aug 2014
Chairman, Teachers Recruitment Board Vs V. Kanimozhi
Madras High Court · (2014) 8 MLJ 344
High Courts05 Aug 2014
Smile Shipping Services Vs Commissioner of Customs
Madras High Court · (2014) 308 ELT 646
Customs Act, 1962 — Section 129(1)
High Courts05 Aug 2014
T.S. Saravanakumar Vs The District Collector
Madras High Court · (2014) 08 MAD CK 0268
High Courts05 Aug 2014
P. Tamilmani Director Vs The Central Registrar of Co-Operative Societies
Madras High Court · (2014) 08 MAD CK 0267
High Courts05 Aug 2014
Lilly Vs State of Tamil Nadu
Madras High Court · (2014) 08 MAD CK 0256
Constitution of India, 1950 — Article 21, 22(5)Penal Code, 1860 (IPC) — Section 379, 392, 397
High Courts05 Aug 2014
K. Ramaiah Vs The Principal Chief Conservator of Forest
Madras High Court · (2014) 08 MAD CK 0249
High Courts05 Aug 2014
Sundarammal Vs State
Madras High Court · (2014) 08 MAD CK 0240
Constitution of India, 1950 — Article 21, 22(5)Madras Prohibition Act, 1937 — Section 4(1)(A), 4(1)(A)(aaa)Penal Code, 1860 (IPC) — Section 465, 468, 484
High Courts05 Aug 2014
TNEB Vs State
Madras High Court · (2014) 08 MAD CK 0232
Criminal Procedure Code, 1973 (CrPC) — Section 151, 156, 372, 378, 378(1)(b)Electricity Act, 1910 — Section 39(1), 44(1)(c)Electricity Act, 2003 — Section 185
High Courts05 Aug 2014
Anita Vs Mahaveer Sancheti
Madras High Court · (2014) 08 MAD CK 0229
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, 151Hindu Marriage Act, 1955 — Section 13(1A), 23(1)(a), 24, 28
High Courts05 Aug 2014
E. Sangaiah Poosari Vs The District Collector, Madurai District
Madras High Court · (2014) 08 MAD CK 0218
High Courts05 Aug 2014
Sozhia Maruthuva Mandagapadi Kattalai Trust Vs The Secretary to Government, Development Endowment and Information Department
Madras High Court · (2014) 6 CTC 47 : (2014) 4 LW 430
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)Constitution of India, 1950 — Article 14, 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 114, 116, 34, 34(1), 34(4)
High Courts05 Aug 2014
Commissioner of Income Tax Vs Hitech Arai Ltd.
Madras High Court · (2014) 368 ITR 577
Income Tax Act, 1961 — Section 143, 35AB, 37, 80HHC, 80HHC(3)
High Courts05 Aug 2014
T.N. State Transport Corporation (Madurai) Ltd. Vs Jt. Commissioner of Labour (Conciliation)
Madras High Court · (2014) 143 FLR 964
Industrial Disputes Act, 1947 — Section 33(2), 33(2)(b)