High Courts08 Aug 2014
M. Palanisamy Vs P. Rajagopalan
Madras High Court · (2014) 5 CTC 94
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(2)(ii), 14(1)(b)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 96 of 182
High Courts08 Aug 2014Disposed Off
Muthuramu Vs A. Muthulakshmi
Madras High Court · (2014) 3 MadWN(Civil) 285
High Courts08 Aug 2014Disposed Off
S. Udayakumar Vs E. Chinnaiah
Madras High Court · (2014) 2 TNMAC 170
High Courts08 Aug 2014Disposed Off
Lakshmi Narayanan @ Hari Vs Thulasimani
Madras High Court · (2014) 3 MadWN(Civil) 156
High Courts08 Aug 2014Disposed Off
Ponnusamy Mudaliar Vs Murugan
Madras High Court · (2014) 3 MadWN(Civil) 56
High Courts07 Aug 2014
Pentafour Products Ltd. Vs CESTAT
Madras High Court · (2014) 310 ELT 667 : (2015) 34 GSTR 183
Central Excises and Salt Act, 1944 — Section 34, 38ACustoms Act, 1962 — Section 111(o), 112, 12, 125, 58Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts07 Aug 2014
Janab S.A.K. Ibrahim Vs The Chief Executive Officer
Madras High Court · (2014) 4 LW 909
Constitution of India, 1950 — Article 226, 26Waqf Act, 1995 — Section 38, 65, 65(2)
High Courts07 Aug 2014
K. Senthil Kumar Vs The Senior Regional Manager
Madras High Court · (2014) 08 MAD CK 0257
General Clauses Act, 1897 — Section 16
High Courts07 Aug 2014
Varadharaja Perumal Vs K. Pichai Thevar
Madras High Court · (2014) 08 MAD CK 0255
High Courts07 Aug 2014
Devadhas Vs Manoharan
Madras High Court · (2014) 08 MAD CK 0217
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts07 Aug 2014
ILS Logistics (P.) Ltd. Vs Commissioner of Service Tax
Madras High Court · (2014) 47 GST 618 : (2015) 37 STR 736 : (2014) 75 VST 431
Finance Act, 1994 — Section 73(1), 73(2), 75, 76, 77
High Courts07 Aug 2014
Commissioner of C. Ex. Vs B.V.V. Paper Industries Ltd.
Madras High Court · (2014) 309 ELT 679
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13(2), 15
High Courts07 Aug 2014
A. Thangavel Vs The Superintendent of Police
Madras High Court · (2014) 08 MAD CK 0054
High Courts07 Aug 2014Disposed Off
Joseph Joys Vs Jesu Jebamalai
Madras High Court · (2014) 3 MadWN(Civil) 310
High Courts07 Aug 2014Disposed Off
Managing Director, T.N.S.T.C. Limited Vs Lakshmi
Madras High Court · (2014) 2 TNMAC 567
High Courts06 Aug 2014
Sakunthala Vedachalam Vs Assistant Commissioner of Income Tax
Madras High Court · (2014) 369 ITR 558
Income Tax Act, 1961 — Section 2(14), 2(14)(iii)(b), 50C
High Courts06 Aug 2014
Kollidam Aaru Pathukappu Nala Sangam Vs Union of India
Madras High Court · (2014) 5 CTC 397 : (2015) 5 FLT 58
Administrative Tribunals Act, 1985 — Section 14(1), 17, 19, 28Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136, 14, 15, 16, 21
High Courts06 Aug 2014
State Vs M.K. Rajagopalan
Madras High Court · (2014) 3 MLJ(Cri) 646
Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 173(2), 190(1), 190(1)(b)Indian Medical Council Act, 1956 — Section 10A, 19, 30Penal Code, 1860 (IPC) — Section 120B, 417, 420
High Courts06 Aug 2014
L. Rajeswari Vs Special Tahsildar (Land Acquisition) and Special Deputy Commissioner
Madras High Court · (2014) 6 MLJ 592
Land Acquisition Act, 1894 — Section 23, 23(1), 23(1A), 23(2), 34