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Madras High Court judgments, 2014

3,633 judgments · page 93 of 182

High Courts13 Aug 2014

G.G. Bharathidasan Vs Malini Mai

Madras High Court · (2014) 4 LW 504 : (2014) 8 MLJ 525

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 21, Order 21 Rule 32, Order 21 Rule 32(1)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 27, 27(c)Transfer of Property Act, 1882 — Section 53A
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High Courts13 Aug 2014

N. Periyasamy Vs State

Madras High Court · (2014) 08 MAD CK 0149

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 109, 120(b), 420, 465, 468
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High Courts13 Aug 2014

Jain Housing Vs Commissioner of Service Tax

Madras High Court · (2014) 47 GST 601 : (2014) 36 STR 1010 : (2015) 79 VST 501

Finance Act, 1994 — Section 60(105)(zzzh), 65(105)(zzzh), 65(105)(zzzza), 65(30a), 65(91)(a)Income Tax Act, 1961 — Section 80IB
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