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Madras High Court judgments, 2014

3,633 judgments · page 92 of 182

High Courts14 Aug 2014

A. Rajendra Kumar Vs Kaja Moideen

Madras High Court · (2014) 2 LW(Cri) 475

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 172National Investigation Agency Act, 2008 — Section 21(2), 22(3)Penal Code, 1860 (IPC) — Section 120(B), 153(A), 302, 307, 341
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High Courts14 Aug 2014

C. Ponnusamy Vs Chinnamman Constructions

Madras High Court · (2015) ALLMR(Cri) 260 : (2015) 1 BC 308 : (2014) 5 CTC 808 : (2014) 4 MLJ(Cri) 225

Companies Act, 1956 — Section 159, 163, 610, 610(3)Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 255(1), 256, 313, 377
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High Courts13 Aug 2014

K. Zahir Hussain Vs Inspector of Police, CBI, ACB

Madras High Court · (2014) 4 MLJ(Cri) 183

Constitution of India, 1950 — Article 13, 14, 14, 15, 16Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 104, 156(3), 173Passports Act, 1967 — Section 10, 10(2)(e), 10(3), 10(3)(e), 10A
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