High Courts17 Dec 2014Disposed Off
Mohamed Niyas Vs The Revenue Divisional Officer, Aranthangi
Madras High Court · (2015) 2 MadWNCri 379
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 6 of 182
High Courts17 Dec 2014Disposed Off
R. Palanivelu Vs M.P. Natarajan
Madras High Court · (2015) 2 MadWNCri 29
High Courts17 Dec 2014Disposed Off
E. Jebamani Vs Government of Tamilnadu
Madras High Court · (2015) 1 CWC 268
High Courts16 Dec 2014
M. Balu Vs The Additional Director General of Police
Madras High Court · (2015) 1 MLJ(Cri) 411
Criminal Procedure Code, 1973 (CrPC) — Section 357A, 357C, 482Penal Code, 1860 (IPC) — Section 302
High Courts16 Dec 2014
B. Vijayalakshmi Vs The Regional Director and Additional Commissioner Employees State Insurance Corporation (ESIC)
Madras High Court · (2014) 12 MAD CK 0349
High Courts16 Dec 2014
Commissioner of Income Tax Vs Coromandel Industries Limited
Madras High Court · (2015) 370 ITR 586
Income Tax Act, 1961 — Section 142(1), 143(2), 45, 54EC, 54EC(1)
High Courts16 Dec 2014
The Managing Director, Metropolitan Transport Corp. Ltd. Vs B. Kannan
Madras High Court · (2014) 12 MAD CK 0344
High Courts16 Dec 2014
Mohamed Umaray Barook Vs Alimal Beevi
Madras High Court · (2014) 12 MAD CK 0342
High Courts16 Dec 2014
S. Chitra Vs The Chairman, Sathyamangalam Municipality
Madras High Court · (2014) 12 MAD CK 0320
High Courts16 Dec 2014
Mayilathal Vs Kaliappan
Madras High Court · (2014) 12 MAD CK 0319
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 14 Rule 2(2)(a)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12(2), 25(d), 40, 7
High Courts16 Dec 2014
K. Ayyadurai Vs Raja Ramanathan
Madras High Court · (2014) 12 MAD CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120(b), 34, 464, 465, 467
High Courts16 Dec 2014
State Vs Subramanian
Madras High Court · (2014) 12 MAD CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts16 Dec 2014
India Trimmings Pvt. Ltd. Vs The Asst Commissioner of Income Tax
Madras High Court · (2014) 12 MAD CK 0121
Income Tax Act, 1961 — Section 115JB, 143(1), 143(2), 143(3), 144C
High Courts16 Dec 2014
Commr. of Cus. (Seaport-Export) Vs J. Sheik Parith
Madras High Court · (2015) 317 ELT 31
High Courts16 Dec 2014
Fairdeal Supplies Ltd. Vs K. Arumugam and Others
Madras High Court · (2015) 1 LW 1013
High Courts16 Dec 2014Disposed Off
M.D. Venkatesan Vs The Secretary, Housing & Urban Development Department
Madras High Court · (2015) 1 CWC 541
High Courts16 Dec 2014Disposed Off
V.A. Arunachalam Vs The District Collector, Erode District, Erode, Chairman of Local Planning and Development Authority
Madras High Court · (2015) 1 CWC 393
High Courts16 Dec 2014Disposed Off
Ramalingam Vs Ramachandran
Madras High Court · (2015) 1 MadWN(Civil) 480
High Courts16 Dec 2014Disposed Off
Chinnammal Vs Athiyannan
Madras High Court · (2015) 1 MadWN(Civil) 485
High Courts16 Dec 2014
Associated Tours Madras (P.) Ltd. Vs Additional Commissioner of Central Excise
Madras High Court · (2015) 50 GST 164
Constitution of India, 1950 - Article 226 — Finance Act, 1994 - Section 70, 71, 73, 73(1)(a), 75