High Courts19 Dec 2014
Eurokem Laboratories Private Limited and Others Vs State
Madras High Court · (2015) 1 MLJ(Cri) 545
Drugs and Cosmetics Act, 1940 — Section 18(1)(a), 18(a)(1), 18A, 25, 25(3)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 4 of 182
High Courts19 Dec 2014
A. Velusamy Vs Tamilnadu Generation and Distribution Corporation
Madras High Court · (2015) 1 SCT 389
Penal Code, 1860 (IPC) — Section 307, 326
High Courts19 Dec 2014Dismissed
Visalakshi Vs Umapathy and Others
Madras High Court · (2015) 5 CTC 67 : (2015) 3 LW 332
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9
High Courts19 Dec 2014Dismissed
R.M. Kannan Vs Gnanammal
Madras High Court · (2015) 1 MadWN(Civil) 521
High Courts19 Dec 2014Disposed Off
Eurokem Laboratories Private Limited Vs State, rep. by the Drugs Inspector, Kancheepuram
Madras High Court · (2015) 1 MadWNCri 613
High Courts19 Dec 2014
K.R. Venkatachalam Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2015) 38 STR 230 : (2015) 81 VST 572
Finance Act, 1994 — Section 68, 70, 73, 73(1), 75
High Courts18 Dec 2014
Commissioner of Central Excise Puducherry Commissionerate Vs Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2014) 12 MAD CK 0403
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(2), 11AC
High Courts18 Dec 2014
Udayakumar Vs The State
Madras High Court · (2014) 12 MAD CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts18 Dec 2014
The Commissioner of Central Excise Vs Bannai Amman Sugars Ltd.
Madras High Court · (2015) 318 ELT 397
Central Excises and Salt Act, 1944 — Section 11, 35G, 35G(1), 35L
High Courts18 Dec 2014
R.S. Bharathi Vs The State of Tamil Nadu
Madras High Court · (2014) 12 MAD CK 0218
Contempt of Courts Act, 1971 — Section 2(1)(c)
High Courts18 Dec 2014
Tvl. Venkateswara Industries Vs The Special Commissioner and Commissioner of Comml. Taxes
Madras High Court · (2015) 84 VST 212
Tamil Nadu General Sales Tax Act, 1959 — Section 28A
High Courts18 Dec 2014
K. Ragupathi Vs State
Madras High Court · (2015) 1 LW(Cri) 137 : (2015) 1 MLJ(Cri) 324
Criminal Procedure Code, 1973 (CrPC) — Section 219, 4, 460, 461, 464Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)(x), 3(1)(xi), 9
High Courts18 Dec 2014
S. Duraisamy Vs R. Shanmugam
Madras High Court · (2014) 12 MAD CK 0173
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 139
High Courts18 Dec 2014
K. Deenadayalan Vs N. Sathish Kumar
Madras High Court · (2015) 2 BC 353 : (2015) 1 LW 229 : (2015) 1 MLJ 170
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 19(22), 19(7)
High Courts18 Dec 2014
Commissioner of Central Excise Vs Supreme Industries Ltd.
Madras High Court · (2015) 320 ELT 124 : (2015) 50 GST 191
Central Excises and Salt Act, 1944 - Section 11A, 11-A, 11A(1), 11AC
High Courts18 Dec 2014
Narasimhan Vs The Official Liquidator High Court, Madras and Others
Madras High Court · (2015) 1 LW 575
Companies Act, 1956 — Section 446(2)
High Courts18 Dec 2014
A. Rahamathullah Vs P.A.K. Manohran
Madras High Court · (2015) ALLMR(Cri) 534 : (2015) CriLJ 3573 : (2015) 1 LW(Cri) 374 : (2015) 1 MLJ(Cri) 400
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Criminal Procedure Code, 1973 (CrPC) — Section 473Limitation Act, 1963 — Section 5
High Courts18 Dec 2014
Commissioner of Central Excise Vs CESTAT
Madras High Court · (2015) 317 ELT 211 : (2015) 50 GST 324
Central Excises and Salt Act, 1944 — Section 11 AC, 11A, 11A(1), 11A(2), 11AC
High Courts18 Dec 2014Disposed Off
Tvl. Venkateswara Industries Vs The Special Commissioner
Madras High Court · (2015) 1 CWC 292