High Courts17 Dec 2014
G. Dayalan Vs D. Gopal
Madras High Court · (2014) 12 MAD CK 0345
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 5 of 182
High Courts17 Dec 2014
M. Vetri Selvan Vs High Court of Judicature at Madras
Madras High Court · (2015) 1 CTC 129 : (2015) LabIC 823 : (2015) 1 LLN 168 : (2015) 1 LW 208 : (2015) WritLR 1
Constitution of India, 1950 — Article 229(1)
High Courts17 Dec 2014
K. Thilageeswaran Vs Central Bureau of Investigation
Madras High Court · (2014) 12 MAD CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 227, 311, 319, 358
High Courts17 Dec 2014
C. Jagan Vs The District Manager, TASMAC Limited
Madras High Court · (2014) 12 MAD CK 0243
Constitution of India, 1950 — Article 226
High Courts17 Dec 2014
Kuzhanthaiappa Gounder Vs Nachimuthu
Madras High Court · (2015) 1 CTC 623 : (2015) 1 LW 450
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 7
High Courts17 Dec 2014
Thukkaram Vs Shanthi Varadharajan
Madras High Court · (2015) 2 CTC 139 : (2015) 1 LW 468
Civil Procedure Code, 1908 (CPC) — Section 100, 146
High Courts17 Dec 2014
K. Ussainar Vs The State of Tamil Nadu
Madras High Court · (2015) WritLR 252
Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955 — Section 2A
High Courts17 Dec 2014
Niyas Vs The Revenue Divisional Officer
Madras High Court · (2014) 12 MAD CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 148, 294(b), 323, 324
High Courts17 Dec 2014
P. Rajesh Vs The Chairman, Tamil Nadu Electricity Generation and Distribution Corporation
Madras High Court · (2015) ELR 128
Constitution of India, 1950 — Article 226
High Courts17 Dec 2014
Muthusamy and Others Vs K.M. Subramaniam and Others
Madras High Court · (2015) 1 LW 591 : (2015) 2 MLJ 293
Hindu Succession (Amendment) Act, 2005 — Section 6 (5)Hindu Succession Act, 1956 — Section 30, 6Transfer of Property Act, 1882 — Section 6(h)
High Courts17 Dec 2014Allowed
T.S. Unnamalai Ammal and Others Vs Mohana Bai and Others
Madras High Court · (2015) 2 LW 277
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 14(1)(b), 14(i)(b), 8(5)
High Courts17 Dec 2014
Palani Arulmighu Dhandayuthapani Swamy Thirukkoil Vs G. Ragavan
Madras High Court · (2015) 1 LW 152 : (2015) 1 MLJ 807
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 227Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 78, 78(1), 79
High Courts17 Dec 2014
S. Vimalraj and Others Vs The Additional Chief Secretary to Government, School Education (C2) Department and Others
Madras High Court · (2015) 1 CTC 424 : (2015) LabIC 1816
Constitution of India, 1950 — Article 14, 16, 16(1), 21Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(1)
High Courts17 Dec 2014
KSPS Natarajan & Co. Vs The Asst. Commissioner of Income Tax
Madras High Court · (2014) 12 MAD CK 0096
Income Tax Act, 1961 — Section 147, 80HH, 80I, 80IA, 80IA(2)(v)
High Courts17 Dec 2014
Mohamed Niyas Vs The Revenue Divisional Officer, Aranthangi and Others
Madras High Court · (2014) 12 MAD CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 148, 294(b), 323, 324
High Courts17 Dec 2014
K. Anandan Vs K. Manoharan and Others
Madras High Court · (2015) 1 MLJ(Cri) 332
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 207, 309, 317Penal Code, 1860 (IPC) — Section 166, 79
High Courts17 Dec 2014
Subramani Vs Panneer
Madras High Court · (2015) 1 LW 933 : (2015) 1 MLJ 708
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 27, 27(a), 27(c)
High Courts17 Dec 2014
Sellayi and Others Vs Valliammal and Others
Madras High Court · (2015) 2 CTC 365 : (2015) 1 LW 739
Contract Act, 1872 — Section 11Transfer of Property Act, 1882 — Section 122, 123, 126, 127, 41
High Courts17 Dec 2014Allowed
The Regional Director Vs The Pondicherry Road Transport Corporation Ltd.
Madras High Court · (2015) 2 LLN 196
Arbitration Act, 1940 - Section 20(4), 30, 8 — Employees State Insurance Act, 1948 - Section 1(4), 2(1), 45-A, 45-G, 75
High Courts17 Dec 2014
Employees' State Insurance Corporation Vs Pondicherry Agro Service and Industries Corporation Ltd. and Others
Madras High Court · (2015) 1 CTC 614 : (2015) 145 FLR 363 : (2015) LabIC 2922 : (2015) 2 LLJ 40 : (2015) 1 LLN 536
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1, 1(4), 75, 87, 90