High Courts16 Dec 2014
Sterling Bio Energy Systems P. Ltd. Vs Deputy Commercial Tax Officer, Saligramam Assessment Circle
Madras High Court · (2015) 79 VST 397
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3)(b), 16, 16(1)(b)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 7 of 182
High Courts15 Dec 2014
P. Raman Vs The Government of Tamil Nadu
Madras High Court · (2014) 12 MAD CK 0366
High Courts15 Dec 2014
Spencer and Company Ltd. Vs Hindustan Petroleum Corporation Ltd.
Madras High Court · (2014) 12 MAD CK 0365
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts15 Dec 2014
Amoha Education (P) Ltd. Vs G. Sathish Kumar
Madras High Court · (2015) 64 PTC 504
High Courts15 Dec 2014
Antony Raj Vs State
Madras High Court · (2014) 12 MAD CK 0300
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302
High Courts15 Dec 2014
V.G. Subramaniyan Vs The Secretary to Government, Health and Family Welfare Department
Madras High Court · (2014) 12 MAD CK 0293
High Courts15 Dec 2014
Sakthi Arrkay Traders and Caterers Private Limited Vs The Food Safety Officer Saidapet
Madras High Court · (2015) 2 MLJ 177
High Courts15 Dec 2014
Prasanthi Vs The Secretary Public Department (SC) Government of Tamil Nadu
Madras High Court · (2014) 12 MAD CK 0255
Explosive Substances Act, 1908 — Section 5Foreigners Act, 1946 — Section 3(2)(e)Penal Code, 1860 (IPC) — Section 120B
High Courts15 Dec 2014
Sivanthi Coir Products (P) Ltd. Vs The Secretary to Government
Madras High Court · (2014) 12 MAD CK 0246
Companies Act, 1956 — Section 51Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 5A, 6
High Courts15 Dec 2014
Neyyoor Home Church Vs Raman
Madras High Court · (2014) 12 MAD CK 0239
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 105(3), Order 21 Rule 106
High Courts15 Dec 2014
S. Meenakshi Sundaram Vs The Executive Officer
Madras High Court · (2015) 1 CTC 760 : (2015) 1 LW 385 : (2015) 2 MLJ 686
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts15 Dec 2014
Kasiram Paper Agencies Vs R.V. Sowlee
Madras High Court · (2014) 12 MAD CK 0149
High Courts15 Dec 2014
J.E. Sivaramakrishnan Vs The Government of India
Madras High Court · (2015) 1 MLJ 257
High Courts15 Dec 2014
V.J. Indumathi Vs State Level Scrutiny Committee and Others
Madras High Court · (2015) 1 LLJ 529
Constitution of India, 1950 — Article 226, 341, 341(1), 341(2), 342
High Courts12 Dec 2014
Ramaboyan Vs Thirumayi
Madras High Court · (2014) 12 MAD CK 0396
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts12 Dec 2014
Ratna Industries Vs The Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2015) 321 ELT 131
Central Excises and Salt Act, 1944 — Section 11A(1)
High Courts12 Dec 2014
The Commissioner of Central Excise Vs Mefco Engineers (P) Limited
Madras High Court · (2015) 317 ELT 461
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AC
High Courts12 Dec 2014
Bhagyalakshmi Vs The Government of Tamil Nadu
Madras High Court · (2014) 12 MAD CK 0363
High Courts12 Dec 2014
E. Ramachandran Vs The Inspector General of Police
Madras High Court · (2014) 12 MAD CK 0338
Penal Code, 1860 (IPC) — Section 147, 148, 294, 323, 324