High Courts15 Oct 2014
S. Jasmin Sugantha Malar Vs The Director of Collegiate Education
Madras High Court · (2014) 10 MAD CK 0263
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 58 of 182
High Courts15 Oct 2014
Tamil Nadu State Transport Corporation Employees' Pension Trust Vs The State Transport and Transport Corporation Retired Employees Welfare Association The Administrator Tamil Nadu State Transport Corporation Employees' Provident Fund Vs S. Singaravelu
Madras High Court · (2015) LabIC 353 : (2015) 1 LLJ 336
Industrial Disputes Act, 1947 — Section 12(3)
High Courts15 Oct 2014
Saehan Stamping Pvt. Ltd. Vs The Commissioner of Central Excise
Madras High Court · (2015) 315 ELT 362 : (2014) 48 GST 724
Central Excises and Salt Act, 1944 — Section 11, 12, 8(1)Customs Act, 1962 — Section 142
High Courts15 Oct 2014
The Oriental Insurance Co. Ltd. Vs Sivappan
Madras High Court · (2014) 10 MAD CK 0196
High Courts15 Oct 2014
C.K.T. Arasu Vs Sekaran
Madras High Court · (2014) 10 MAD CK 0195
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90, Order 21 Rule 92
High Courts15 Oct 2014
S.N. Kirubanandam Vs The Sub Registrar
Madras High Court · (2014) 6 CTC 262 : (2014) 5 LW 534
Registration Act, 1908 — Section 53Stamp Act, 1899 — Section 31, 33, 40, 5
High Courts15 Oct 2014
R. Karuppan Vs The Inspector of Police
Madras High Court · (2014) 10 MAD CK 0170
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 147, 149, 228, 336, 341
High Courts15 Oct 2014
S. Mookiah Vs The District Elementary Educational Officer
Madras High Court · (2014) 10 MAD CK 0141
High Courts15 Oct 2014
M. Balendran Vs The Chief Conservator of Forests-cum-Field Director
Madras High Court · (2014) 10 MAD CK 0130
High Courts15 Oct 2014
S. Martin Vs The State
Madras High Court · (2014) 10 MAD CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120b, 294A, 415, 417, 418
High Courts15 Oct 2014
State Bank of India Vs K.V. Ramamurthy
Madras High Court · (2014) 10 MAD CK 0090
Industrial Disputes Act, 1947 — Section 18(1)
High Courts15 Oct 2014Allowed
G. Sailu Vs Securities and Exchange Board of India
Madras High Court · (2015) 130 SCL 82
Securities and Exchange Board of India Act, 1992 - Section 12(1B), 24(1)
High Courts15 Oct 2014
C. Dharuman and Others Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 1 MLJ 410
Constitution of India, 1950 — Article 162, 229, 299, 309University Grants Commission Act, 1956 — Section 12A, 26, 26(1)(f), 26(1)(g)
High Courts15 Oct 2014
Elgi Equipments Ltd. Vs Deputy Commissioner (CT), Fast Track Assessment Circle-I
Madras High Court · (2015) 77 VST 223
Tamil Nadu Value Added Tax Act, 2006 — Section 2(11)
High Courts15 Oct 2014
K. Thayumanavan Vs Director General of Police and Others
Madras High Court · (2015) LabIC 515
High Courts15 Oct 2014
K.R. Muthayee Ammal Vs Government of Tamil Nadu
Madras High Court · (2015) 1 MLJ 151
High Courts14 Oct 2014
J. Jawaharlal Vs The Additional Director General of Police
Madras High Court · (2014) 10 MAD CK 0308
High Courts14 Oct 2014
R. Muthukrishnan Vs Union of India
Madras High Court · (2014) 5 LW 695 : (2014) 8 MLJ 1
Advocates Act, 1961 — Section 29, 30, 34, 49(1)(c)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 32
High Courts14 Oct 2014
Pankaj Impex (India) Vs The Commercial Tax Officer
Madras High Court · (2014) 10 MAD CK 0306
Tamil Nadu General Sales Tax Act, 1959 — Section 16(D), 16D