High Courts17 Oct 2014
N. Kumaresan Vs The State of Tamil Nadu
Madras High Court · (2014) 10 MAD CK 0113
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 56 of 182
High Courts17 Oct 2014
N.V. Sundaram Vs Veerapan
Madras High Court · (2014) 10 MAD CK 0098
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(aa), Order 41 Rule 27(1)(b)
High Courts17 Oct 2014
S. Jeyakumar Vs D. Baskaran
Madras High Court · (2014) 2 LW(Cri) 613 : (2014) 4 MLJ(Cri) 589
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156(1), 156(3)
High Courts17 Oct 2014
S. Russalayyan Vs V. Chellaswamy
Madras High Court · (2014) 10 MAD CK 0068
Evidence Act, 1872 — Section 114
High Courts17 Oct 2014
Sujhan Instruments Vs Joint Commr. of C. Ex., Chennai-II
Madras High Court · (2015) 317 ELT 446 : (2015) 50 GST 62
Central Excises and Salt Act, 1944 — Section 11 A, 11AA
High Courts17 Oct 2014
R. Vaigai Kannan Vs The District Collector and Others
Madras High Court · (2015) 1 LW(Cri) 210
Constitution of India, 1950 — Article 19(1)(a), 19(1)(b), 19(2), 21Criminal Procedure Code, 1973 (CrPC) — Section 134, 144, 151
High Courts17 Oct 2014
Lakshmiammal Vs Saroja
Madras High Court · (2014) 5 LW 893
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 107, 151Evidence Act, 1872 — Section 63, 68Hindu Succession Act, 1956 — Section 15
High Courts17 Oct 2014
M.P. Venkidupathy Vs Inspector of Police and Others
Madras High Court · (2015) 1 MLJ(Cri) 147
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120-B, 294(b), 420, 423, 467Registration Act, 1908 — Section 82
High Courts17 Oct 2014
G. Vanaja Vs K. Ramasamy
Madras High Court · (2015) 1 LW 167 : (2014) 8 MLJ 735
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(3), 47Transfer of Property Act, 1882 — Section 51
High Courts17 Oct 2014Dismissed
T. Ashok Surana Vs Union of India and Others
Madras High Court · (2015) WritLR 819
Constitution of India, 1950 - Article 14 21 226
High Courts16 Oct 2014
Selvagurunathan Vs The State Bank of India
Madras High Court · (2014) 5 LW 763 : (2014) 8 MLJ 226
High Courts16 Oct 2014
K. Arulmozhi Vs Accounts Officer (Audit)
Madras High Court · (2014) 10 MAD CK 0273
High Courts16 Oct 2014
G. Mohideen Abdul Khader Vs The Commissioner Corporation of Chennai
Madras High Court · (2014) 10 MAD CK 0272
High Courts16 Oct 2014
The Inspector of Police Vs Vairam
Madras High Court · (2014) 4 Crimes 499
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 302, 342