High Courts14 Oct 2014
Akthar Basha Vs Neyveli Lignite Corporation
Madras High Court · (2014) 10 MAD CK 0305
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 59 of 182
High Courts14 Oct 2014
Amphenol Omniconnect India P. Ltd. Vs Commr. of Cus. (AIR)
Madras High Court · (2014) 310 ELT 21
High Courts14 Oct 2014
Karmegam Vs Dharmalingam
Madras High Court · (2014) 10 MAD CK 0260
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 21 Rule 64, Order 21 Rule 68, Order 21 Rule 89, Order 21 Rule 90
High Courts14 Oct 2014
Sunder Electronics Vs The Commercial Tax Officer
Madras High Court · (2014) 10 MAD CK 0258
Tamil Nadu Value Added Tax Act, 2006 — Section 19(2), 19(20), 22(3)
High Courts14 Oct 2014
Minor V. Akshiya Vs Tamil Nadu Agricultural University
Madras High Court · (2014) 10 MAD CK 0256
High Courts14 Oct 2014
Kongu Industrial Training Centre Vs Director of Town and Country Planning
Madras High Court · (2014) 10 MAD CK 0241
Tamil Nadu Town and Country Planning Act, 1971 — Section 49, 56, 57
High Courts14 Oct 2014
Gupta Hair Products Pvt. Ltd. Vs The Joint Commissioner/Executive Officer
Madras High Court · (2014) 10 MAD CK 0240
Central Sales Tax Act, 1956 — Section 5(3)
High Courts14 Oct 2014
Mani Vs State
Madras High Court · (2014) 10 MAD CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294(b), 302, 324, 325, 326
High Courts14 Oct 2014
Prema Vincent Vs Monica Shirley Rosaling
Madras High Court · (2014) 8 MLJ 14
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts14 Oct 2014
VTX Industries Limited Vs The Assistant Commissioner (CT)
Madras High Court · (2014) 10 MAD CK 0210
Tamil Nadu Value Added Tax Act, 2006 — Section 16(1)(a)
High Courts14 Oct 2014
D.V. Mercy Vs The Income Tax Officer
Madras High Court · (2014) 368 ITR 616
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 120, 124, 127, 127(1), 131
High Courts14 Oct 2014
Kulanthai Esu Vs The District Collector
Madras High Court · (2014) 10 MAD CK 0203
High Courts14 Oct 2014
M. Swaminathan Vs S.V. Ramesh
Madras High Court · (2014) 7 MLJ 779
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11, 11(1), 11(3), 11(4)
High Courts14 Oct 2014
C. Boopathi Vs A. Chellammal
Madras High Court · (2014) 10 MAD CK 0197
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(3)(a)(i), 11, 11(4)
High Courts14 Oct 2014
The Special Officer Tamil Nadu Cooperative State Agricultural and Rural Development Bank Limited Vs S. Kadiresan P.Krishnan Vs The Registrar of Cooperative Societies
Madras High Court · (2014) 10 MAD CK 0173
Constitution of India, 1950 — Article 136, 141, 142
High Courts14 Oct 2014
Hyundai Motor India Limited Vs The Secretary
Madras High Court · (2014) 10 MAD CK 0172
National Highways Act, 1956 — Section 3(a), 3A, 3A(1), 3A(2), 3A(3)
High Courts14 Oct 2014
P. Arivazhagi Vs The District Collector
Madras High Court · (2014) 10 MAD CK 0171
High Courts14 Oct 2014
I. Jothi Gandhi Vs The Director, The Social Welfare Development Office
Madras High Court · (2014) 10 MAD CK 0156
Constitution of India, 1950 — Article 226