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Madras High Court judgments, 2014

3,633 judgments · page 61 of 182

High Courts13 Oct 2014

G. Manohar Vs Beena

Madras High Court · (2014) 10 MAD CK 0175

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 11(3), 11(4)
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High Courts13 Oct 2014

V. Ramesh Vs The Director General of Police

Madras High Court · (2014) 10 MAD CK 0106

Constitution of India, 1950 — Article 19(1), 19(1)(a), 19(2)Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 153(A), 292, 79
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