High Courts30 Oct 2014
D. Kala Vs Nalameena
Madras High Court · (2014) 10 MAD CK 0119
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 51 of 182
High Courts30 Oct 2014
Vasudevan Vs The Tamil Nadu Electricity Board
Madras High Court · (2015) 1 MLJ 94
High Courts30 Oct 2014
A. Balakrishnan Vs A. Mani
Madras High Court · (2014) 10 MAD CK 0082
Evidence Act, 1872 — Section 35, 45
High Courts30 Oct 2014
Global Calcium Private Limited Vs The Assistant Commissioner
Madras High Court · (2014) 10 MAD CK 0078
Tamil Nadu Value Added Tax Act, 2006 — Section 27, 27(2), 27(4)
High Courts30 Oct 2014
Minor Siva Kumar Vs Chandrasekaran
Madras High Court · (2015) 1 MLJ 493
Constitution of India, 1950 — Article 227
High Courts30 Oct 2014
SRC Projects (P) Ltd. Vs The Assistant Commissioner (CT)
Madras High Court · (2014) 10 MAD CK 0076
Tamil Nadu Value Added Tax Act, 2006 — Section 2(11), 2(27)
High Courts30 Oct 2014
N. Ramalingam Vs Selvam
Madras High Court · (2014) 5 LW 607
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(3)(iii), 11, 11(1), 11(4)
High Courts30 Oct 2014
R.C. Golden Granites (P) Ltd. Vs The Assistant Commissioner
Madras High Court · (2014) 10 MAD CK 0061
High Courts30 Oct 2014
Surendra M. Mehta and Others Vs Sreekanth S. Mehta and Others
Madras High Court · (2015) 1 MLJ 431
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 9 Rule 9, 104, 115, 141Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts30 Oct 2014
Sri Mahaavir Enterprises Vs The Customs, Excise and Service Tax Appellate Tribunal and Others
Madras High Court · (2014) 10 MAD CK 0051
High Courts30 Oct 2014
N. Subramanian and Others Vs Management of Express Publications (Madurai) Limited and Others
Madras High Court · (2015) 1 LLJ 377
Industrial Disputes Act, 1947 — Section 10, 22(2)(b), 31(1), 32(1)(b), 32(2)(b)
High Courts30 Oct 2014
N. Ramalingam and Others Vs Shanmugam
Madras High Court · (2015) 1 MLJ 528
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(3)(iii), 11, 11(1), 11(4)
High Courts30 Oct 2014
Riya Travels and Tours India Pvt. Ltd. Vs CESTAT
Madras High Court · (2015) 37 STR 163
Finance Act, 1994 — Section 73(1)
High Courts30 Oct 2014Dismissed
P. Gnanambal Vs S. Indiradevi
Madras High Court · (2015) 1 MadWN(Civil) 91
High Courts30 Oct 2014Dismissed
Selvamani Vs Chellammal
Madras High Court · (2015) 1 MadWN(Civil) 739
High Courts30 Oct 2014Dismissed
Carborandum Universal Ltd. Vs M.G. International Transports GmbH
Madras High Court · (2015) 1 MadWN(Civil) 685
High Courts30 Oct 2014Disposed Off
G. Ramakrishnan Vs L. Murugan
Madras High Court · (2015) 1 MadWN(Civil) 201
High Courts29 Oct 2014
A.R. Mohammed Jalaludeen Vs V.S. Dhakshinamoorthy
Madras High Court · (2014) 10 MAD CK 0330
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 20
High Courts29 Oct 2014
P.K. Balachandran Vs State
Madras High Court · (2015) 1 LW(Cri) 239 : (2015) 1 MLJ(Cri) 144
Penal Code, 1860 (IPC) — Section 120(B), 120B, 34, 419, 420
High Courts29 Oct 2014
The Commissioner of Income Tax Vs T. Perumal (Indl.)
Madras High Court · (2015) 370 ITR 313
Income Tax Act, 1961 — Section 194J, 269SS, 269T, 271D, 271E