High Courts31 Oct 2014
E. Ram Sundar Vs The Passport Officer
Madras High Court · (2014) 10 MAD CK 0065
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 50 of 182
High Courts31 Oct 2014
State Vs Senthil and Others
Madras High Court · (2015) 1 MLJ(Cri) 159
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 313(1)(b)Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts31 Oct 2014
K. Mahimaidoss Vs Secretary to Government
Madras High Court · (2015) 1 LLJ 41 : (2015) 1 SCT 761
Constitution of India, 1950 — Article 14, 21-A, 30, 30(1)
High Courts31 Oct 2014
Virudhunagar District Bus Owners Association Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 5 CTC 373 : (2015) WritLR 620
Constitution of India, 1950 - Article 30(1)Tolls Act, 1851 - Section 2(2)
High Courts31 Oct 2014
Athiparasakthi Financiers Vs E. Chitharanjan
Madras High Court · (2014) 10 MAD CK 0008
High Courts31 Oct 2014
M. Govindan Vs Natesa Naicker
Madras High Court · (2014) 10 MAD CK 0007
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)a(1)
High Courts31 Oct 2014Disposed Off
V. Thiagarajan (died) Vs The State of Tamil Nadu
Madras High Court · (2015) 1 CWC 189
High Courts30 Oct 2014
N. Ramachandran Vs M. Janaki
Madras High Court · (2014) 10 MAD CK 0332
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 41 Rule 27, Order 41 Rule 29
High Courts30 Oct 2014
Raj Times Vs The Joint Commissioner of Customs (Diu)
Madras High Court · (2014) 10 MAD CK 0315
Customs Act, 1962 — Section 110A, 111(m), 112(a), 114A, 124
High Courts30 Oct 2014
United India Insurance Co. Ltd. Vs N.V. Shyamala
Madras High Court · (2014) 10 MAD CK 0181
Motor Vehicles Act, 1988 — Section 118, 173, 180, 181, 184Penal Code, 1860 (IPC) — Section 304A
High Courts30 Oct 2014
Parents Union for Students Vs The Government of Tamil Nadu
Madras High Court · (2014) 10 MAD CK 0160
Constitution of India, 1950 — Article 14, 21A, 226Right of Children to Free and Compulsory Education Act, 2009 — Section 11(2), 13, 13(1), 15, 17(1)Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009 — Section 3, 4, 5, 6, 7
High Courts30 Oct 2014
Commissioner of Customs and Central Excise Vs Janatics India Pvt. Ltd.
Madras High Court · (2015) 325 ELT 306
Central Excises and Salt Act, 1944 — Section 11A(1), 11AC
High Courts30 Oct 2014
K.S. Sivashanmugam Vs Rangasamy Gounder
Madras High Court · (2014) 10 MAD CK 0157
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Oct 2014
The Doctor Zakir Hussain College Society Vs The District Registrar Cum Registrar of Societies
Madras High Court · (2014) 10 MAD CK 0153
Tamil Nadu Societies Registration Act, 1975 — Section 14, 15, 36, 37
High Courts30 Oct 2014
Dharani Sugar Mills Vs T.V. Malai District Farmer Progressive Sangam
Madras High Court · (2015) 1 LW(Cri) 123 : (2015) 1 MLJ(Cri) 138
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Penal Code, 1860 (IPC) — Section 24, 405, 409
High Courts30 Oct 2014
P. Jayaprakash Vs The Chairman and Secretary to Govt.
Madras High Court · (2014) 10 MAD CK 0151
High Courts30 Oct 2014
L. Jayakumar Vs Central Bank of India
Madras High Court · (2014) 5 LW 150 : (2014) 7 MLJ 667
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 405, 415, 418, 463
High Courts30 Oct 2014
The Oriental Insurance Co. Ltd. Vs R. Chellappa
Madras High Court · (2014) 10 MAD CK 0148
High Courts30 Oct 2014
Susila Vs The Superintendent of Police
Madras High Court · (2014) 10 MAD CK 0144