High Courts31 Oct 2014
Goel Industries Vs Revathi Enterprises
Madras High Court · (2014) 10 MAD CK 0318
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 49 of 182
High Courts31 Oct 2014
The Dakshina Gujarathi Khadewal Samaj Vs Vidya Chethan
Madras High Court · (2014) 10 MAD CK 0282
High Courts31 Oct 2014
E.R. Jeyakumari Vs The Secretary to Government
Madras High Court · (2014) 10 MAD CK 0255
High Courts31 Oct 2014
W. S. Sivachakravarthy Vs W. S. Girijasankar (Deceased)
Madras High Court · (2014) 10 MAD CK 0245
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 27, Order 6 Rule 17Hindu Succession Act, 1956 — Section 6
High Courts31 Oct 2014
M. Thangammal Vs The Secretary to Government
Madras High Court · (2015) 1 MLJ 68
High Courts31 Oct 2014
Mahendran Vs Arulmighu Arunachaleswarar
Madras High Court · (2015) 1 LW 141 : (2014) 8 MLJ 753
Civil Procedure Code, 1908 (CPC) — Section 47Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 34Transfer of Property Act, 1882 — Section 107
High Courts31 Oct 2014
Raju Vs The Director General of Police
Madras High Court · (2014) 10 MAD CK 0162
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 91
High Courts31 Oct 2014
Krishnammal Vs State of Tamil Nadu
Madras High Court · (2014) 10 MAD CK 0147
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392, 397
High Courts31 Oct 2014
Mohamed Maraikkayar Vs The Director General of Police
Madras High Court · (2014) 10 MAD CK 0146
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts31 Oct 2014
Kalimuthu Vs Sivakamiammal
Madras High Court · (2014) 10 MAD CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts31 Oct 2014
The Tamilnadu Postgraduate Teachers Association Vs The State of Tamilnadu
Madras High Court · (2014) 10 MAD CK 0121
High Courts31 Oct 2014
Shankara Traders Private Limited Vs The Commissioner of Customs (Seaport-Imports)
Madras High Court · (2014) 10 MAD CK 0118
Customs Act, 1962 — Section 110A, 110A, 47
High Courts31 Oct 2014
Island Aviation (India) Pvt. Ltd. Vs The Commissioner of Service Tax
Madras High Court · (2014) 10 MAD CK 0117
High Courts31 Oct 2014
S. Hariprakash Vs The Hon'ble Chief Justice Madras High Court
Madras High Court · (2014) 2 LW(Cri) 669 : (2014) 4 MLJ(Cri) 534
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 2, 482
High Courts31 Oct 2014
V. Thiagarajan Vs The State of Tamil Nadu
Madras High Court · (2014) 10 MAD CK 0081
Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 29, 29(1)(e), 33, 34, 34A
High Courts31 Oct 2014
M. Lazar Vs The Superintendent of Police
Madras High Court · (2014) 10 MAD CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 161, 162Penal Code, 1860 (IPC) — Section 294(b), 323, 341, 506(i)
High Courts31 Oct 2014
Venkatesh Vs State
Madras High Court · (2014) 10 MAD CK 0079
Penal Code, 1860 (IPC) — Section 147, 148, 294(b), 323, 324