High Courts03 Nov 2014
Kamatchi Vs The State
Madras High Court · (2014) 11 MAD CK 0410
Prevention of Corruption Act, 1988 — Section 13(i)(d), 13(ii), 7
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 48 of 182
High Courts03 Nov 2014
Tamil Nadu Small Industries Corporation Limited Vs M. Krishnan
Madras High Court · (2014) 11 MAD CK 0406
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts03 Nov 2014
S. Alphones Vs M.E. Abbas and Brothers
Madras High Court · (2014) 11 MAD CK 0400
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Nov 2014
P. Thangavelu Vs The Director General of Police
Madras High Court · (2014) 11 MAD CK 0398
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 294(b), 323, 506(ii)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts03 Nov 2014
G. Sundaravelu Vs The Government of Tamilnadu
Madras High Court · (2014) 11 MAD CK 0374
High Courts03 Nov 2014
K. Vezhaventhan Vs Sathya
Madras High Court · (2014) 11 MAD CK 0373
Hindu Marriage Act, 1955 — Section 9
High Courts03 Nov 2014
Sundarvel Raj Vs The Director of Elementary Education
Madras High Court · (2014) 11 MAD CK 0371
High Courts03 Nov 2014
Union Public Service Commission Vs Manas Kumar Sinha
Madras High Court · (2015) LabIC 1149
High Courts03 Nov 2014
V. S. Ranganathan Vs S. Pandian
Madras High Court · (2014) 11 MAD CK 0369
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(3)
High Courts03 Nov 2014
N. Pakkiam Vs The Divisional Engineer
Madras High Court · (2014) 11 MAD CK 0309
High Courts03 Nov 2014
Integrated Finance Co. Ltd. Vs The Joint Commissioner of Income Tax
Madras High Court · (2014) 11 MAD CK 0308
Income Tax Act, 1961 — Section 145, 145(1)
High Courts03 Nov 2014
Branch Manager National Insurance Co. Ltd. Vs P. Murugan
Madras High Court · (2014) 11 MAD CK 0306
High Courts03 Nov 2014
J.S. Sumathi Vinoliya Vs The Secretary to Government
Madras High Court · (2014) 11 MAD CK 0155
High Courts03 Nov 2014
Mahalingam Vs Mayalagu
Madras High Court · (2015) 1 MLJ 107
Negotiable Instruments Act, 1881 (NI) — Section 20, 87
High Courts03 Nov 2014
B. Kishore Kumar Vs The Deputy Commissioner of Income Tax
Madras High Court · (2015) 273 CTR 468
Income Tax Act, 1961 — Section 143(3), 153, 153A, 153C
High Courts31 Oct 2014
G. Gurusamy Vs The Superintendent of Police
Madras High Court · (2014) 10 MAD CK 0329
Constitution of India, 1950 — Article 19, 19(1)(a), 19(2), 19(ii), 226Indecent Representation of Women (Prohibition) Act, 1986 — Section 2(c), 3, 4
High Courts31 Oct 2014
M. Rajendran Vs The Management of Arul Anandar College The Management of Arul Anandar College Vs The Presiding Officer
Madras High Court · (2015) 2 LLN 202
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(j), 2(s)Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 24