High Courts05 Nov 2014
The State of Tamil Nadu Vs C.P. Murugesan
Madras High Court · (2014) 11 MAD CK 0500
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 46 of 182
High Courts05 Nov 2014
Durairaj Vs Lakshmi Rajan
Madras High Court · (2014) 11 MAD CK 0499
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Negotiable Instruments Act, 1881 (NI) — Section 118, 20
High Courts05 Nov 2014
Podhumani Vs State
Madras High Court · (2014) 11 MAD CK 0494
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts05 Nov 2014
M. Arumugam Vs The Registrar Tamil Nadu Agricultural University
Madras High Court · (2014) 11 MAD CK 0491
High Courts05 Nov 2014
Union Territory of Puducherry Vs Castrol India Ltd.
Madras High Court · (2014) 11 MAD CK 0487
High Courts05 Nov 2014
Sivaraman Vs The Secretary to the Government
Madras High Court · (2014) 11 MAD CK 0485
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 294(b), 336, 341, 397, 427
High Courts05 Nov 2014
G. Rajarathinam Vs The Corporation of Chennai
Madras High Court · (2014) 11 MAD CK 0484
High Courts05 Nov 2014
M. Selvam Vs The Superintendent of Police
Madras High Court · (2015) 1 MLJ(Cri) 142
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 41Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Nov 2014
The Managing Director Metropolitan Transport Corporation Vs Parimala
Madras High Court · (2014) 11 MAD CK 0409
High Courts05 Nov 2014
D. Vinodh Kumar Vs The Principal Secretary to Government Government of Tamilnadu
Madras High Court · (2014) 11 MAD CK 0408
High Courts05 Nov 2014
S. Geetha Ranjani Vs The District Registrar
Madras High Court · (2014) 11 MAD CK 0405
Registration Act, 1908 — Section 52, 54, 55, 59, 60
High Courts05 Nov 2014
Chandrasekaran Vs The Superintendent of Police
Madras High Court · (2014) 11 MAD CK 0397
Penal Code, 1860 (IPC) — Section 406, 420
High Courts05 Nov 2014
Mookammal Vs The Director General of Police
Madras High Court · (2014) 11 MAD CK 0396
Penal Code, 1860 (IPC) — Section 294(b), 323, 341, 506(ii)
High Courts05 Nov 2014
S. Anwar Nizath Vs The Secretary to Government
Madras High Court · (2014) 11 MAD CK 0395
Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 — Section 7, 7(3)
High Courts05 Nov 2014
Umarani Vs The State
Madras High Court · (2014) 11 MAD CK 0394
Penal Code, 1860 (IPC) — Section 420
High Courts05 Nov 2014
Karuppasamy Vs State
Madras High Court · (2014) 11 MAD CK 0393
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 235(1), 313Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 106
High Courts05 Nov 2014
Rajasekar Vs Forest Range Officer
Madras High Court · (2014) 11 MAD CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 457Wild Life (Protection) Act, 1972 — Section 17A
High Courts05 Nov 2014
S. Ambigadevi Vs The Government of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0367
High Courts05 Nov 2014
S. Venkateswaran Vs The Sub-inspector of Police
Madras High Court · (2014) 11 MAD CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457