High Courts06 Nov 2014
Branch Manager Royal Sundaram Alliance Insurance Co. Ltd. Vs Vivekanandhan
Madras High Court · (2014) 11 MAD CK 0339
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 45 of 182
High Courts06 Nov 2014
Ponmalai Thevar Vs D. Rajendran
Madras High Court · (2014) 11 MAD CK 0304
Penal Code, 1860 (IPC) — Section 149, 344, 363, 368, 469
High Courts06 Nov 2014
P.S. Mohankumar Vs V.K. Narasimhan V.K. Narasimhan Vs P.S. Mohankumar
Madras High Court · (2014) 11 MAD CK 0303
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts06 Nov 2014
Rani Vs Arokiyammal
Madras High Court · (2014) 11 MAD CK 0288
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts06 Nov 2014
Tamil Nadu Veetu Vasathi Variya Thozhilalar Munetra Sangam Vs The Managing Director
Madras High Court · (2014) 11 MAD CK 0287
High Courts06 Nov 2014
K.K. Ramesh Vs The Government of India
Madras High Court · (2014) 11 MAD CK 0273
High Courts06 Nov 2014
Elangovan Vs State
Madras High Court · (2014) 11 MAD CK 0260
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302 304
High Courts06 Nov 2014
Kumar Vs State
Madras High Court · (2014) 11 MAD CK 0259
Penal Code, 1860 (IPC) — Section 306
High Courts06 Nov 2014
Sujhan Instruments Vs Customs, Excise and Service Tax
Madras High Court · (2014) 11 MAD CK 0201
High Courts06 Nov 2014
Anusuya Vs Roselin Mary
Madras High Court · (2014) 11 MAD CK 0163
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3AConstitution of India, 1950 — Article 227
High Courts06 Nov 2014
Infiniti Wholesale Limited Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 3 LW 202 : (2015) 82 VST 457
Central Sales Tax Act, 1956 — Section 8(1)Constitution of India, 1950 — Article 226Tamil Nadu Value Added Tax Act, 2006 — Section 17, 18(2), 19, 19(1), 19(13)
High Courts06 Nov 2014
Tamil Nadu Kalvi Kapu Arakkattalai Vs The Chief Commissioner of Income Tax
Madras High Court · (2015) 2 LW 927
Income Tax Act, 1961 — Section 10, 10, 10(23C)(vi), 11, 12
High Courts06 Nov 2014
B.H. Radha Vs The Regional Manager, Syndicate Bank
Madras High Court · AIR 2015 Mad 1 : (2015) 2 BC 383
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts06 Nov 2014Allowed
P.K. Vaigundamani Vs The Secretary to Government, Commercial Taxes and Registration Department
Madras High Court · (2015) 1 CWC 747
High Courts06 Nov 2014
J. John Derance Vinoj Vs The Principal Secretary, Government of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0025
High Courts06 Nov 2014
C. Deivakani Vs State
Madras High Court · (2014) 11 MAD CK 0024
Penal Code, 1860 (IPC) — Section 294(b), 354, 406, 420, 465
High Courts05 Nov 2014
Subramani Vs The State
Madras High Court · (2014) 4 MLJ(Cri) 696
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482Penal Code, 1860 (IPC) — Section 294(b), 295, 447, 506(ii)