High Courts07 Nov 2014
State Vs M. Mohamed Sharief
Madras High Court · (2014) 11 MAD CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 43 of 182
High Courts07 Nov 2014
M. Fathima Begum Vs The Tamilnadu State Aids Control Society
Madras High Court · (2015) LabIC 839 : (2015) 2 LLN 183 : (2014) 5 LW 425 : (2015) 1 MLJ 399
Constitution of India, 1950 — Article 12, 14, 21, 311(2), 47
High Courts07 Nov 2014
The Regional Manager, Tamil Nadu Handloom Weavers Cooperative Society Vs Bino
Madras High Court · (2014) 11 MAD CK 0167
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(4)
High Courts07 Nov 2014
R. Santhanakrishnan Vs The Government of Tamil Nadu
Madras High Court · (2014) 11 MAD CK 0166
Constitution of India, 1950 — Article 14
High Courts07 Nov 2014
S. Uma Rani Vs The Sub-Inspector of Police
Madras High Court · (2014) 11 MAD CK 0165
Constitution of India, 1950 — Article 19, 19(1)(a), 19(2), 19(ii), 226Indecent Representation of Women (Prohibition) Act, 1986 — Section 2(c), 3, 4
High Courts07 Nov 2014
T. Balasubramaniayan Vs V. Prabakaran
Madras High Court · (2014) 11 MAD CK 0164
High Courts07 Nov 2014
S. Rajendran Vs The District Collector
Madras High Court · (2014) 11 MAD CK 0154
High Courts07 Nov 2014
The Manager National Insurance Company Vs Thiru. R. Raghavan
Madras High Court · (2014) 11 MAD CK 0153
High Courts07 Nov 2014
S. Xavier Vs The Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2015) 316 ELT 589
High Courts07 Nov 2014
Madura Coats Pvt. Ltd. Vs Tirunelveli District Co-operative Milk Producers Union Ltd.
Madras High Court · (2015) 1 MLJ 298
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 182, 230Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts07 Nov 2014
Krishna and Co. Vs Commissioner of Cus.
Madras High Court · (2015) 321 ELT 23
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(4)
High Courts07 Nov 2014
Commissioner of Cus. (Imports), Chennai Vs Litetronics Vijay India
Madras High Court · (2015) 322 ELT 644
Customs Act, 1962 - Section 111 111(m) 112(a) 125 125(1)
High Courts07 Nov 2014Disposed Off
M.S. Rukmini Vs M. Sornalatha
Madras High Court · (2015) 1 MadWN(Civil) 276
High Courts07 Nov 2014
C.R. Umapathy Vs D. Sathyanarayana Chettiar
Madras High Court · (2015) 1 CTC 398
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts07 Nov 2014
Airport's Authority Employees' Union Vs Union of India
Madras High Court · (2014) 11 MAD CK 0026
Airports Authority of India Act, 1994 — Section 11, 12A, 12A, 12A(2), 22AConstitution of India, 1950 — Article 12, 14, 16, 19(1)(g), 226Industrial Disputes Act, 1947 — Section 9A
High Courts07 Nov 2014
Durai Sankar Vs The Secretary to the Government
Madras High Court · (2015) 1 CTC 49 : (2014) 5 LW 865 : (2014) 8 MLJ 114
Constitution of India, 1950 — Article 19, 19(1)(a), 19(1)(b), 25, 26Madras City Police Act, 1888 — Section 41Police Act, 1861 — Section 30, 30(2), 41, 46
High Courts07 Nov 2014
The Home Missionary Society of India and Others Vs Vepery Auxiliary of The Home Missionary Society of India
Madras High Court · (2015) 1 CTC 187 : (2015) 1 LW 382 : (2015) 2 MLJ 42
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65(a), 66
High Courts07 Nov 2014Allowed
J. John Jesurajan Vs The District Registrar, District Registration Office, Pudukottai, Pudukottai District
Madras High Court · (2015) 1 CWC 523
High Courts06 Nov 2014
Trading Partners International Vs The Customs, Excise and Service Tax
Madras High Court · (2014) 11 MAD CK 0506
Customs Act, 1962 — Section 1, 18, 18(1), 3Customs Tariff Act, 1975 — Section 9A