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Madras High Court judgments, 2014

3,633 judgments · page 41 of 182

High Courts10 Nov 2014

Durai Pandi Vs The State

Madras High Court · (2014) 11 MAD CK 0451

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 200, 482Indian Medical Council Act, 1956 — Section 15(2)(b)Penal Code, 1860 (IPC) — Section 417, 420
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High Courts10 Nov 2014

Anand Vs State

Madras High Court · (2014) 11 MAD CK 0262

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 307
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High Courts07 Nov 2014

V. Veeramalai Vs Krishna Chettiar

Madras High Court · (2014) 11 MAD CK 0503

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 45, 73Negotiable Instruments Act, 1881 (NI) — Section 118, 20
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