High Courts28 Oct 2014
Velusamy Vs P.C. Pangajam
Madras High Court · (2015) 5 CTC 752 : (2015) 1 MLJ 73
Hindu Succession Act, 1956 — Section 15, 16
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 53 of 182
High Courts28 Oct 2014
The District Collector Vs S. Sasisivanandam
Madras High Court · (2014) 10 MAD CK 0187
High Courts28 Oct 2014
Shawali Ullakhan Vs State
Madras High Court · (2014) 10 MAD CK 0183
Penal Code, 1860 (IPC) — Section 387
High Courts28 Oct 2014
Diamond Builders Vs The Deputy Commissioner of Income Tax
Madras High Court · (2014) 10 MAD CK 0154
Income Tax Act, 1961 — Section 143(3), 153A, 153C, 154
High Courts28 Oct 2014
M. Vetrivel Vs Shek Thavud
Madras High Court · (2014) 10 MAD CK 0142
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 8(5)
High Courts28 Oct 2014
The Registrar General Vs The Secretary To The Government of Tamilnadu
Madras High Court · (2014) 10 MAD CK 0125
High Courts28 Oct 2014
Petchiammal Vs The District Superintendent of Police
Madras High Court · (2014) 10 MAD CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Oct 2014
R. Jayanthi Vs Special Deputy Collector (Stamps)
Madras High Court · (2014) 10 MAD CK 0097
High Courts28 Oct 2014
R. Sankaranarayanan Vs Secretary to Government Revenue Department
Madras High Court · (2014) 10 MAD CK 0096
High Courts28 Oct 2014
Vellore District Government Employees Co-Operative Society Vs Asstt. CIT and Others
Madras High Court · (2014) 10 MAD CK 0025
Banking Regulation Act, 1949 - Section 22 5(b)Income Tax Act, 1961 - Section 143(3) 147 2(14)(viia) 80P 80P(2)(a)(i)
High Courts28 Oct 2014Disposed Off
S. Veerappasounder Vs K. Kuppusamy
Madras High Court · (2015) 1 MadWN(Civil) 69
High Courts28 Oct 2014
V. Nagarajan Vs K.P. Vebnkatesan
Madras High Court · (2014) 10 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 38 Rule 5, 64
High Courts27 Oct 2014
K. Jayakumar Vs The State
Madras High Court · (2014) 4 MLJ(Cri) 713
Criminal Procedure Code, 1973 (CrPC) — Section 161, 452Penal Code, 1860 (IPC) — Section 24, 25, 415, 420, 506
High Courts27 Oct 2014
Commissioner of Income Tax Vs Veejay Tool and Die Pvt. Ltd.
Madras High Court · (2014) 10 MAD CK 0290
Income Tax Act, 1961 — Section 139(1), 32(1)(i)
High Courts27 Oct 2014
Commissioner of Income Tax Vs ABT Ltd.
Madras High Court · (2015) 370 ITR 159
Income Tax Act, 1961 — Section 139(1), 32(1)(i), 68, 69
High Courts27 Oct 2014
Balusamy Vs The Special Tahsildar
Madras High Court · (2014) 10 MAD CK 0288
Land Acquisition Act, 1894 — Section 4(1)
High Courts27 Oct 2014
State Vs Subramanian
Madras High Court · (2014) 10 MAD CK 0287
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts27 Oct 2014
The Commissioner of Income Tax Vs Tyco Sanmar Limited
Madras High Court · (2015) 370 ITR 173
Income Tax Act, 1961 — Section 143(3), 148, 36(2)
High Courts27 Oct 2014
The Commissioner of Income Tax Vs R.S. Suriya
Madras High Court · (2014) 10 MAD CK 0243
Income Tax Act, 1961 — Section 132, 143(3), 153A, 40(a)(ia), 40A(3)
High Courts27 Oct 2014
Vaata Infra Ltd. Vs The Income Tax Officer
Madras High Court · (2014) 10 MAD CK 0189
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 154