High Courts07 Feb 2014Dismissed
Mr. T.L. Sivakumar Vs Mrs. Sumithra @ Sumithra Sree
Madras High Court · (2014) 1 MadWN(Civil) 468
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 168 of 182
High Courts06 Feb 2014Dismissed
Giriguja Films Inter National Private Limited Vs R.R.R. Movies, M/s. Magic Frames and Gemini Laboratory
Madras High Court · (2014) 02 MAD CK 0203
High Courts06 Feb 2014Dismissed
Nagarathinam, Adhiyaman, Senthamil Selvi and N. Pari Vs Rajagopal
Madras High Court · (2014) 2 MLJ 406
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts06 Feb 2014Allowed
R. Kanagasanthi Vs Tamil Nadu Civil Supplies Corporation
Madras High Court · (2014) 2 LLJ 84 : (2014) 1 LLN 515
High Courts06 Feb 2014Dismissed
M/s. Sree Sumangala Metal and Industries (P) Ltd., Karthik Sabanayagam, Nityashree Sabanayagam and Divyalakshmi Sabanayagam Vs The Secretary to Government, The Collector, Kancheepuram District, The Special Tahsildar (LA), Irungattukottai Expansion Scheme and The Chairman and Managing Director, State Industries Promotion Corporation
Madras High Court · (2014) 7 MLJ 791
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 226 227 32
High Courts06 Feb 2014Allowed
Hema Ammal and Others Vs Ganapathy Gounder and Saroja Ammal
Madras High Court · (2014) 2 MLJ 683
High Courts06 Feb 2014
Shri Krisshna Builders Vs Commissioner of Service Tax
Madras High Court · (2015) 50 GST 453 : (2014) 36 STR 35
Finance Act, 1994 — Section 65(105)(zzzh), 73(1), 73(2), 75, 76
High Courts06 Feb 2014Allowed
A. Pavadai Vs Revenue Divisional Officer, Villupuram and Others
Madras High Court · (2014) 3 MLJ 334
Constitution of India, 1950 — Article 12, 19, 19(l)(f), 21, 21-ACriminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302, 304A, 304-A, 336, 342
High Courts06 Feb 2014
Ishwar Impex Vs CESTAT, Chennai
Madras High Court · (2014) 306 ELT 371
Customs Act, 1962 — Section 111(m), 111(o), 112(a), 48
High Courts06 Feb 2014
P. Saminathan Vs The Principal Chief Conservator of Forests, Chennai-15 and Others
Madras High Court · (2014) 1 LLN 509
Constitution of India, 1950 — Article 14, 16, 21
High Courts06 Feb 2014Dismissed
D. Manikandan Vs The Authorised Officer, Syndicate Bank, V. Ravichandran and D. Shenbagavalli
Madras High Court · (2014) 02 MAD CK 0051
Constitution of India, 1950 — Article 226
High Courts05 Feb 2014
Integral Power Packs Vs Commissioner of C. Ex.
Madras High Court · (2014) 306 ELT 610
High Courts05 Feb 2014Dismissed
Guangxi Liugong Machinery Company Ltd. Vs Rais Equipment Private Ltd.
Madras High Court · (2014) 3 CTC 290 : (2014) 3 MLJ 873
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 37, Order 37 Rule 5
High Courts05 Feb 2014Allowed
R. Murugesan Vs State
Madras High Court · (2014) 2 Crimes 96 : (2014) 1 LW(Cri) 339
Criminal Procedure Code, 1973 (CrPC) - Section 162 164 164(3) 207 207(iv)Evidence Act, 1872 - Section 145 155(3) 157 3 74(iii)Motor Vehicles Act, 1988 - Section 2(30)
High Courts05 Feb 2014Dismissed
P.S. Venkatachalam Vs M/s. Samuthralakshmi Spinners (P) Ltd., P.S. Kathiresan, V. Vignesh and V.K. Saravanan
Madras High Court · (2014) 121 CLA 271 : (2014) 184 CompCas 454 : (2014) 2 MLJ 421
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 1, Order 8 Rule 8, Order 8 Rule 9 151
High Courts05 Feb 2014
A. Ravi Vs The District Collector, The Revenue Divisional Officer, The Tahsildar and K. Mathiazhagan
Madras High Court · (2014) 02 MAD CK 0204
High Courts05 Feb 2014Allowed
Rafeeque Ahmed Vs C. Lickmichand Jain, B. Suresh Kumar Jain and S. Rameela Bai
Madras High Court · (2014) 1 LW 883
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 149 151Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 4
High Courts05 Feb 2014Dismissed
Harikesavan (Died) and Smt. Lakshmiammal Vs Purushothaman
Madras High Court · (2014) 02 MAD CK 0187
High Courts05 Feb 2014Dismissed
S.A. Miyajan Vs Union of India
Madras High Court · (2014) 2 MLJ 64
Constitution of India, 1950 - Article 14 142 161 20(1) 21Criminal Procedure Code, 1973 (CrPC) - Section 401 402 428 432 433General Clauses Act, 1897 - Section 3(60)(b) 3(8)(b)
High Courts05 Feb 2014
M/s. Anand Transport (Private) Ltd. Vs Assistant Commissioner of Income Tax, Business Circle-1
Madras High Court · (2015) 275 CTR 381 : (2015) 370 ITR 524 : (2014) 226 TAXMAN 338
Income Tax Act, 1961 - Section 143(3) 156 195 195(1) 195(2)