High Courts10 Feb 2014
P. Kamala Chandra Bai Vs Secretary to Government, Education Department
Madras High Court · (2014) 02 MAD CK 0117
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 167 of 182
High Courts10 Feb 2014
C.C.E. Vs Sree Ramakrishna Cattle Feed Manufacturers
Madras High Court · (2014) 308 ELT 470
Central Excises and Salt Act, 1944 — Section 35G
High Courts10 Feb 2014
Sri Ragavendra Traders Vs CESTAT, Chennai
Madras High Court · (2014) 310 ELT 484
Customs Act, 1962 — Section 112, 112(b), 112(b)(v)
High Courts10 Feb 2014
Commissioner of C. Ex. Vs Strategic Engineering (P) Ltd.
Madras High Court · (2014) 310 ELT 509
High Courts10 Feb 2014
Citizen, Consumer and Civic Action Group Vs The State of Tamil Nadu K.R. Ramaswamy alias Traffic Ramaswamy Vs State
Madras High Court · (2014) 2 CTC 225 : (2014) 1 LW 657 : (2014) 2 MLJ 257
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 245, 246Tamil Nadu Town and Country Planning Act, 1971 — Section 113, 113A, 113A(6), 122, 57
High Courts10 Feb 2014Allowed
Ratna Rounder Vs Annamalai and Others
Madras High Court · (2014) 2 CTC 421
High Courts07 Feb 2014Dismissed
S. Rajendran Vs The Regional Manager and The Deputy Manager, Tamil Nadu Civil Supplies Corporation Ltd.
Madras High Court · (2014) 02 MAD CK 0227
Constitution of India, 1950 — Article 226
High Courts07 Feb 2014Dismissed
G. Dhandapani Vs The Authorised Officer, Indian Bank and Debts Recovery Appellate Tribunal
Madras High Court · (2014) 02 MAD CK 0214
Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(25)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2) 18 18(2)
High Courts07 Feb 2014Dismissed
Kamat Hotels (India) Limited Vs Royal Orchid Hotels Limited, The Deputy Registrar of Trade Marks and The Intellectual Property Appellate Board
Madras High Court · (2014) 1 LW 849 : (2014) 2 MLJ 588 : (2015) 61 PTC 60
Criminal Procedure Code, 1973 (CrPC) - Section 195Penal Code, 1860 (IPC) - Section 193 196 228Trade Marks Act, 1999 - Section 11 11(10) 11(2) 11(3) 11(4)
High Courts07 Feb 2014Dismissed
C. Ponnusamy Vs The State of Tamilnadu and Mrs. G. Padmanaban
Madras High Court · (2015) 1 LLN 754 : (2014) 7 MLJ 620
Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20
High Courts07 Feb 2014Dismissed
S. Sathik Ali Vs Kannappa Chettiar (died), K. Sulchnna (died), R. Venkatesan and Others
Madras High Court · (2014) 5 MLJ 370
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 25
High Courts07 Feb 2014Allowed
Dhanalakshmi Vs Malliga, N.
Madras High Court · (2014) 2 CTC 680 : (2014) 2 LW 278 : (2014) 3 MLJ 45
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1 151
High Courts07 Feb 2014Allowed
R. Muthukumaraswamy Vs The State of Tamil Nadu, The Tamil Nadu Electricity Regulatory Commission and The Selection Committee for Appointment of Chairman to the Tamil Nadu Electricity Regulatory Commission K. Murali Babu Vs The State of Tamil Nadu and Others
Madras High Court · (2014) 2 CTC 728 : (2014) LabIC 1201 : (2014) 1 LW 603 : (2014) 2 MLJ 1
Criminal Procedure Code, 1973 (CrPC) - Section 346Electricity Act, 2003 - Section 110 12(3) 12(5) 145 15(3)Electricity Regulatory Commission Act, 1998 - Section 17
High Courts07 Feb 2014Partly Allowed
D. Nagaraj Vs A. Devaraj
Madras High Court · AIR 2014 Mad 94 : (2014) 2 CTC 256 : (2014) 1 LW 872 : (2014) 3 MLJ 296
Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 42 52
High Courts07 Feb 2014Allowed
S. Ravichandran and Others Vs The Principal Secretary/Commissioner and The Enquiry Officer and Deputy Commissioner (Health)
Madras High Court · (2014) LabIC 2414
High Courts07 Feb 2014Allowed
T. Chandramohan Vs The Director General of Police, The Secretary to Government, Home (Pol. II) Department and The Deputy Inspector General of Police
Madras High Court · (2014) LabIC 2759
Prevention of Corruption Act, 1988 - Section 7
High Courts07 Feb 2014
P. Subburaj Vs The Registrar General, High Court and Others
Madras High Court · (2014) 2 CTC 185 : (2014) 2 KLT 12 : (2014) 1 LW 828 : (2014) 2 MLJ 173 : (2014) WritLR 170
High Courts07 Feb 2014
Sundari Vs Arulmigu Vilva Vinayagar Temple
Madras High Court · (2014) 2 LW 204 : (2014) 3 MLJ 673
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63(1)Transfer of Property Act, 1882 — Section 106
High Courts07 Feb 2014Dismissed
K. Balusamy Vs The Regional Manager and The Chief Manager State Bank of India
Madras High Court · (2014) 02 MAD CK 0054
High Courts07 Feb 2014Dismissed
Subburaj Vs Registrar General
Madras High Court · (2014) 02 MAD CK 0027