COURT ARCHIVE

Madras High Court judgments, 2014

3,633 judgments · page 166 of 182

High Courts11 Feb 2014Dismissed

Hindustan Petroleum Copn. Ltd. Vs T. Aditya Rao Rep. by His Power Agent, Mrs. S.P. Susheela Kumar and M/s. MRK. Agencies

Madras High Court · (2014) 2 MLJ 599 : (2014) 2 RCR(Rent) 53

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)

High Courts11 Feb 2014Disposed Off

National Insurance Company Ltd. Vs K. Maheswari and Others

Madras High Court · (2014) 02 MAD CK 0191

High Courts11 Feb 2014Allowed

National Insurance Co. Ltd. Vs Balasubramanian (Died) and Others

Madras High Court · (2014) 02 MAD CK 0190

High Courts11 Feb 2014Allowed

Savithri Viozat @ Gayathri Vs State

Madras High Court · (2014) 1 MLJ(Cri) 547

Criminal Procedure Code, 1973 (CrPC) - Section 161(3)Penal Code, 1860 (IPC) - Section 147 148 341 379 427

High Courts11 Feb 2014Dismissed

Mallikarjunan and G. Gajapathy Vs Rao Bahadur Allathore Nathamoony Chetty Charitable Trust and Others

Madras High Court · (2014) 1 ESC 448 : (2014) 1 LW 967 : (2014) 2 MLJ 129

High Courts11 Feb 2014Dismissed

Y. Rajasekara Reddy Vs The III Metropolitan Magistrate, G.T. Chennai and The Inspector of Police, Central Crime Branch

Madras High Court · (2014) 3 MLJ 465

Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 19, 19(1)

High Courts11 Feb 2014Dismissed

G. Krishna Kumar Vs Minor daughter S. Aishvariya Shivani @ Hemapoorani, Minor S. Gopiksha Mirnalini

Madras High Court · (2014) 02 MAD CK 0143

High Courts11 Feb 2014

Mr. Lijo George Vs Mrs. Sarah Rachel

Madras High Court · (2014) 02 MAD CK 0142

Divorce Act, 1869 — Section 36

High Courts11 Feb 2014

Commissioner of Customs Vs Madura Coats Pvt. Ltd.

Madras High Court · (2014) 307 ELT 87

Customs Act, 1962 — Section 129B(2), 129B(2), 149, 17(4), 27Customs Tariff Act, 1975 — Section 3

High Courts11 Feb 2014Dismissed

MSC Agency India Pvt. Ltd. Vs M/s. Glints Global Pvt. Ltd. and Others M/s. Glints Global Pvt. Ltd. and PVM Golden Shipping Private Ltd. Vs EISA Trading INC, Mediterranean Shipping Company UK Limited, MSC Agency India Pvt. Ltd. and Suryadev Alloys and Power Private Ltd.

Madras High Court · (2014) 5 MLJ 201

Arbitration and Conciliation Act, 1996 - Section 8Bills of Lading Act, 1856 - Section 1Sales of Goods Act, 1930 - Section 20 23 23(2) 24 25

High Courts11 Feb 2014Dismissed

S. Prabhu, B. Karthikeyan and V. Ravichandran Vs State of Tamil Nadu and Others

Madras High Court · (2014) 02 MAD CK 0127

High Courts11 Feb 2014Dismissed

P. Ramesh Vs The Indian Bank and Others

Madras High Court · (2014) 02 MAD CK 0122

High Courts11 Feb 2014

J. Palani Vs Secretary to Government

Madras High Court · (2014) LabIC 3948

High Courts11 Feb 2014Partly Allowed

Senthilrajan Vs State

Madras High Court · (2014) 1 LW(Cri) 550 : (2014) 1 LW(Cri) 353 : (2014) 1 MLJ(Cri) 513

Criminal Procedure Code, 1973 (CrPC) - Section 174(3) 207 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B

High Courts11 Feb 2014Dismissed

K. Perumal Vs The Joint Commissioner, Hindu Religious and Charitable Endowments Department and Others

Madras High Court · (2014) 02 MAD CK 0057

High Courts11 Feb 2014

M/s. Indian Bank Vs The Deputy Commissioner of Income Tax, Special Range-I, Chennai

Madras High Court · (2014) 223 TAXMAN 450

Income Tax Act, 1961 - Section 115J 143(1A) 143(3) 147 148

High Courts10 Feb 2014Allowed

Ponniammal Vs Ramalingam

Madras High Court · (2014) 2 CTC 506 : (2014) 1 LW 726 : (2014) 3 MLJ 77

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 5, Order 41 Rule 4Registration Act, 1908 - Section 17(1)(b)

High Courts10 Feb 2014

M/s. L and T Finance Ltd. Vs M/s. J.K.S. Constructions Pvt. Ltd.

Madras High Court · (2014) 1 LW 888

Arbitration and Conciliation Act, 1996 - Section 34 8 9Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 34 Rule 14, Order 34 Rule 15, Order 34 Rule 15(1), Order 38 Rule 11Contract Act, 1872 - Section 148 172

High Courts10 Feb 2014Dismissed

M/s. Pearlite Liners Pvt. Ltd. Vs The Controller of Stores and Shri Pradeep Ambare, Chief Materials Manager-Mech

Madras High Court · (2014) 2 ARBLR 494 : (2014) 3 MLJ 213

Arbitration and Conciliation Act, 1996 - Section 31(7) 34Sales of Goods Act, 1930 - Section 61

High Courts10 Feb 2014

Sri Kailash Sarda Vs Commissioner of Income Tax VIII

Madras High Court · (2014) 363 ITR 36

Income Tax Act, 1961 - Section 132 132A 143(3) 158BC 158BC(a)