High Courts03 Feb 2014
Blue Star Cultural Association Vs The Commissioner of Police, Chennai Metropolitan Corporation and Others
Madras High Court · (2014) WritLR 310
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 170 of 182
High Courts03 Feb 2014
Commissioner of Income Tax Vs M/s. TTG Industries Ltd.
Madras High Court · (2014) 363 ITR 44
Income Tax Act, 1961 - Section 143(2) 2(11) 254 254(2) 32
High Courts03 Feb 2014Dismissed
M/s. M.R.F. Limited and The New Indian Assurance Company Limited Vs M/s. Singapore Airlines Limited and M/s. Bax Global India Pvt. Ltd.
Madras High Court · AIR 2014 Mad 90 : (2014) 5 CTC 296 : (2014) 1 LW 921
Contract Act, 1872 - Section 10 11 12 13 14Limitation Act, 1963 - Section 14 29(1) 29(2)
High Courts03 Feb 2014Dismissed
D. Masilamani Vs Recovery Officer, Debt Recovery Tribunal, Coimbatore, The Chief Manager Cum Authorised Officer, G.M. Shvini and G. Malliga Chairman Sales Tax Tribunal
Madras High Court · (2014) 02 MAD CK 0170
High Courts03 Feb 2014
Renuka Devi and Others Vs F. Nazma and Another
Madras High Court · (2014) 1 CTC 804
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Feb 2014
Commissioner of Income Tax Vs Working Women's Forum
Madras High Court · (2014) 365 ITR 353
Income Tax Act, 1961 — Section 11, 11(5), 12, 12AA, 13(1)(d)
High Courts03 Feb 2014
A. Muthu Vs State
Madras High Court · (2014) CriLJ 2552
Constitution of India, 1950 — Article 226
High Courts03 Feb 2014Dismissed
Ashiya Bi Vs Vittobai and Others
Madras High Court · (2014) 02 MAD CK 0100
Transfer of Property Act, 1882 - Section 53(A)
High Courts03 Feb 2014
M/s. Concorde Motors (India ) Ltd. Vs The Deputy Commissioner (CT) IV, The Commissioner of Commercial Taxes and The Government of Tamil Nadu
Madras High Court · (2014) 72 VST 525
Tamil Nadu Value Added Tax Act, 2006 — Section 45
High Courts03 Feb 2014
Commr. of C. Ex., Tirunelveli Vs Sri Ramji Fireworks Industries
Madras High Court · (2015) 317 ELT 443
Central Excises and Salt Act, 1944 — Section 11AC
High Courts03 Feb 2014
Dalmia Cement Ltd. Vs Deputy Commissioner of C. Ex.
Madras High Court · (2015) 39 STR 982
High Courts31 Jan 2014
Commissioner of Customs Vs J.N. Textiles
Madras High Court · (2014) 305 ELT 217
Customs Act, 1962 — Section 108, 111(m), 112, 112(a), 114Customs Tariff Act, 1975 — Section 3, 9A
High Courts31 Jan 2014Dismissed
C. Sivakumar Vs The Area Marketing Manager, The Territory Manager (Retail), The Chairman, Selection Committee for Appointment of Dealer, Bharat Petroleum Corporation Ltd. and S. Ponnusamy
Madras High Court · (2014) 01 MAD CK 0219
Constitution of India, 1950 - Article 14 226
High Courts31 Jan 2014Disposed Off
Ananthavalli, R. Vs The Member Secretary, Tamil Nadu Teacher Recruitment Board, The Director of School Education and The Chief Educational Officer
Madras High Court · (2014) 1 ESC 307
General Clauses Act, 1897 - Section 6
High Courts31 Jan 2014Disposed Off
AIDQUA Holdings (Mauritius) Inc. Vs Tamil Nadu Water Investment Company Ltd. and Others
Madras High Court · (2014) 120 CLA 119 : (2015) 192 CompCas 390 : (2014) 1 CTC 808 : (2014) 4 MLJ 429
Arbitration and Conciliation Act, 1996 - Section 11(6) 7Companies Act, 1956 - Section 10-F 146 169 186 251Companies Act, 2013 - Section 2(45)
High Courts31 Jan 2014Disposed Off
A. Evanjalin Mary Vs The Government of Tamil Nadu and The Teachers Recruitment Board
Madras High Court · (2014) 01 MAD CK 0215
General Clauses Act, 1897 - Section 6
High Courts31 Jan 2014Allowed
S. Nagarajan Vs The Chairman, The Traffic Manager, Chennai Port Trust and The Headmaster, Corporation Middle School
Madras High Court · (2014) 2 LLJ 23 : (2014) 2 LW 656
Industrial Disputes Act, 1947 - Section 2A
High Courts31 Jan 2014Partly Allowed
The Union of India Vs S. Natarajan, S.B. Shourie, K.K. Gupta and The Registrar, Central Administrative Tribunal
Madras High Court · (2014) 01 MAD CK 0138
High Courts31 Jan 2014Dismissed
The Oriental Insurance Company Ltd. Vs D. Sivasankar and R. Veeramani
Madras High Court · (2015) 4 ACC 125 : (2015) ACJ 1950 : (2014) 1 LW 962
Workmens Compensation Act, 1923 - Section 14 3 4-A 4-A(3)