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Madras High Court judgments, 2014

3,633 judgments · page 171 of 182

High Courts31 Jan 2014Allowed

P. Sithivinayagam Vs G. Bhoopalan

Madras High Court · (2014) 2 CTC 415

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
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High Courts30 Jan 2014Allowed

X. Vs State and Y.

Madras High Court · (2014) 2 CTC 46 : (2014) 1 LW(Cri) 475 : (2014) 1 MLJ(Cri) 536

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 164, 2(d), 36Penal Code, 1860 (IPC) — Section 326A, 326B, 354, 354A, 354B
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High Courts30 Jan 2014Dismissed

Sampath Shylaja Kumar Vs The State

Madras High Court · (2014) 1 MLJ(Cri) 525

Criminal Procedure Code, 1973 (CrPC) - Section 167 167(2) 436 437 437(5)Penal Code, 1860 (IPC) - Section 120(b) 147 148 294(b) 302
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