High Courts28 Jan 2014Dismissed
Subramaniam Vs Jayarama Reddy (died) and Others
Madras High Court · (2014) 01 MAD CK 0210
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 173 of 182
High Courts28 Jan 2014Allowed
K. Muthuraj and Others Vs Indian Overseas Bank and Union of India
Madras High Court · (2014) 01 MAD CK 0149
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19Constitution of India, 1950 - Article 12 14 51A
High Courts28 Jan 2014Dismissed
Anjugam and Thambiraj Mudaliyar Vs K. Ramasamy Iyer, V. Chandrasekaran and Indian Bank
Madras High Court · (2014) 3 MLJ 62
High Courts28 Jan 2014Dismissed
K.C. Periyakulandai Raja (Died) and Others Vs Jayalakshmi Ayal and Others
Madras High Court · (2014) 01 MAD CK 0144
High Courts28 Jan 2014
Hemanth Kumar Bothra Vs Commissioner of Income Tax and Income Tax Officer
Madras High Court · (2014) 363 ITR 33
Income Tax Act, 1961 - Section 143(3) 263
High Courts28 Jan 2014Disposed Off
B. Raju and R. Kamala Vs The Official Liquidator, High Court, Madras and M/s. State Bank of India, Ambattur Branch
Madras High Court · (2014) 183 CompCas 115 : (2014) 3 CoMPLJ 106 : (2014) 1 CTC 785 : (2014) 1 LW 753 : (2014) 2 MLJ 472
Companies Act, 1956 - Section 433(c) 434(1)(c) 439(1)(R) 442 446Constitution of India, 1950 - Article 226 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17 18 19(19) 19(22) 19(7)
High Courts28 Jan 2014
The State of Tamil Nadu Vs Tvl. West Asia Trading and Shipping
Madras High Court · (2014) 201 ECR 447 : (2014) WritLR 729
Tamil Nadu General Sales Tax Act, 1959 - Section 12(3) 2(p) 22 22(2) 3
High Courts28 Jan 2014Disposed Off
Aided Elementary School Vs The Director of Medical Science and Others
Madras High Court · (2014) 01 MAD CK 0067
High Courts28 Jan 2014
S. Manoharan Vs Government of Tamil Nadu
Madras High Court · (2014) 8 MLJ 30
Constitution of India, 1950 — Article 14, 15, 16, 16, 16(1)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(k), 32, 33
High Courts28 Jan 2014
Madhuri Steels Vs CESTAT, Chennai
Madras High Court · (2014) 310 ELT 479
Central Excises and Salt Act, 1944 — Section 11A, 11AA, 35BFinance Act, 2001 — Section 132
High Courts28 Jan 2014Dismissed
S. Balraj and Others Vs Saroja Dinakaran
Madras High Court · (2014) 1 LW 830
High Courts28 Jan 2014Dismissed
Tamil Nadu Circle Postal Co-operative Bank Limited Vs Central Registrar of Co-operative Societies, Department of Agriculture and Cooperation
Madras High Court · (2014) 3 ARBLR 129 : (2014) 3 MLJ 68
Industrial Disputes Act, 1947 — Section 2Multi-State Cooperative Societies Act, 2002 — Section 43(1)(m), 47, 84
High Courts27 Jan 2014Dismissed
Dr. D. Gunaseelan Vs State of Tamil Nadu and Others
Madras High Court · (2014) 3 MLJ 762
High Courts27 Jan 2014Allowed
M. Natarajan Vs The Principal Chief Conservator of Forest
Madras High Court · (2014) 01 MAD CK 0229
High Courts27 Jan 2014
T. Senthil Kumar Vs Superintendent of Customs, Prosecution Unit (AIR)
Madras High Court · (2014) 1 LW(Cri) 405 : (2014) 1 MLJ(Cri) 564
High Courts27 Jan 2014Disposed Off
A. Antony Premkumar Vs State of Tamil Nadu
Madras High Court · (2014) 01 MAD CK 0154
General Clauses Act, 1897 - Section 6
High Courts27 Jan 2014Dismissed
M/s. Carborundum Universal Ltd. Vs The Employees State Insurance Corporation and Others
Madras High Court · (2014) 1 LLJ 746
Employees State Insurance Act, 1948 - Section 2(17) 85(g) 85(ii)
High Courts27 Jan 2014Disposed Off
M. Manikandan Vs State of Tamil Nadu
Madras High Court · (2014) 01 MAD CK 0141
Constitution of India, 1950 - Article 14 15 16
High Courts27 Jan 2014Disposed Off
P. Saminathan Vs The District Collector and The Tahsildar, Tahsildar Officer
Madras High Court · (2014) 01 MAD CK 0128
Tamil Nadu Patta Pass Book Act, 1983 - Section 10 2(10) 3 4 5