Banking Regulation Act, 1949 - Section 5(c)Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 - Section 11 2 2(2) 2(3) 3

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High Courts24 Jan 2014Dismissed

Ayyakutty Vs State

Madras High Court · (2014) 01 MAD CK 0105

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 506(2) 506(ii)

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High Courts24 Jan 2014Allowed

National Insurance Company Limited Vs Dhanalakshmi and Others

Madras High Court · (2014) 01 MAD CK 0098

Motor Vehicles Act, 1988 - Section 140 163-A 166 173

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High Courts24 Jan 2014

Singaravel Vs Murugesa Udayar (Died), Minor Sathiyamurthy and Annapoorani

Madras High Court · (2014) 1 CTC 797 : (2014) 1 LW 926 : (2014) 6 MLJ 69

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 7, 9

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High Courts24 Jan 2014

Chinnammal Vs Subbathal

Madras High Court · (2014) 5 MLJ 220

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High Courts24 Jan 2014

M/s. Muthurama Textiles Vs The Regional Director, E.S.I. Corporation and Another

Madras High Court · (2014) LabIC 1307

Employees State Insurance Act, 1948 — Section 38, 38, 39, 40, 40

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High Courts24 Jan 2014Disposed Off

Kongu Nadu Vettuva Gounder Elaingar Nala Sangam Vs The Inspector General of Police, West Zone and Others

Madras High Court · (2014) 01 MAD CK 0063

Constitution of India, 1950 - Article 19 19(1)(a) 19(1)(b) 19(2) 21Criminal Procedure Code, 1973 (CrPC) - Section 144Madras City Police Act, 1888 - Section 3 41

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High Courts24 Jan 2014Dismissed

The Regional Director Vs Ledrex Products Private Ltd.

Madras High Court · (2014) LabIC 1957

Employees State Insurance Act, 1948 — Section 2(22), 2(9), 2(9)(ii), 40, 45A

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High Courts24 Jan 2014

K. Suresh Kumar Vs State

Madras High Court · (2014) 2 LW(Cri) 223 : (2014) 3 MLJ(Cri) 310

Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 227, 228Evidence Act, 1872 — Section 27, 3, 32(1)Penal Code, 1860 (IPC) — Section 109, 120B, 302, 449

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High Courts24 Jan 2014Allowed

Nehru Vs Devaraj

Madras High Court · (2014) 1 MadWN(Civil) 699

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High Courts23 Jan 2014Dismissed

S. Prakash Chand Jain Vs State of Tamil Nadu and Others

Madras High Court · (2014) 2 MLJ 551

Tamil Nadu Town and Country Planning Act, 1971 — Section 10, 113(c), 12, 3, 6

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High Courts23 Jan 2014Allowed

P.N. Srinivasan (Deceased) and P. Nagarajan Vs The State of Tamil Nadu and Others

Madras High Court · (2014) 1 CTC 561 : (2014) 1 LW 970 : (2014) 2 MLJ 355 : (2014) WritLR 199

Constitution of India, 1950 - Article 19(1)(d) 226Madras City Municipal Corporation Act, 1919 - Section 220 222Tamil Nadu District Municipalities Act, 1920 - Section 180 180A 182(1)

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High Courts23 Jan 2014

M.C. Jayasingh Vs Mishra Dhatu Nigam Limited (MIDHANI)

Madras High Court · (2014) 01 MAD CK 0148

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4 26(1)Companies Act, 1956 - Section 617Copyright Act, 1957 - Section 2

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High Courts23 Jan 2014Dismissed

Kumaresan, Jayamani and Jamini Vs Sabasthiyan (deceased) (Thaniglass, Anthonisamy and Lurthuammal)

Madras High Court · (2014) 01 MAD CK 0122

Limitation Act, 1963 - Section 5

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