High Courts21 Jan 2014Dismissed
Muthukrishna Gounder Vs Gowri, Rani, Visalatchi and Shanthi
Madras High Court · (2014) 1 CTC 603 : (2014) 2 MLJ 18
Specific Relief Act, 1963 - Section 16(c) 20(4) 22Stamp Act, 1899 - Section 35 37
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 176 of 182
High Courts21 Jan 2014Allowed
Bala, Murugan and Manikandan Vs State
Madras High Court · (2014) 1 LW(Cri) 213 : (2014) 1 MLJ(Cri) 385
Criminal Procedure Code, 1973 (CrPC) - Section 161 207 428Evidence Act, 1872 - Section 159Identification of Prisoners Act, 1920 - Section 4 8
High Courts21 Jan 2014Partly Allowed
V. Manickam Vs L. Sumithra and National Insurance Co. Ltd.
Madras High Court · (2014) 01 MAD CK 0160
Motor Vehicles Act, 1988 - Section 146 149(1) 15 16 4(3)
High Courts21 Jan 2014Allowed
N. Chidhambaram Vs The Director/Commissioner, Agricultural Marketing and Agricultural Business, The Secretary, Dindigul Market Committee and The Director, Medical and Rural Health Service
Madras High Court · (2014) 01 MAD CK 0157
High Courts21 Jan 2014
N.P. Thangaraj and J. Asir Packia Singh Vs Church of South India and Others
Madras High Court · (2014) 7 MLJ 549
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 3 Rule 2, Order 31 Rule 2, Order 4 Rule 1, Order 6 Rule 17Companies Act, 1956 - Section 25
High Courts21 Jan 2014Dismissed
S. Sidharth Vs P. Lalitha Kumari, P. Varsha Golecha and P. Chetna Bohra
Madras High Court · (2014) 2 CTC 639 : (2014) 1 LW 785
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5 5Evidence Act, 1872 - Section 114
High Courts21 Jan 2014Allowed
T.H. Mohamed Farook and Jamirunnisa Vs L. Muruganandam
Madras High Court · (2014) 2 CTC 39 : (2014) 1 LW 418 : (2014) 2 MLJ 180
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11 35ARegistration Act, 1908 - Section 17(1A)Transfer of Property Act, 1882 - Section 52 53A
High Courts21 Jan 2014Allowed
S. Renuka Vs K. Gangarathinam, B. Maheswari, B. Logeswarar and S. Krishnasamy
Madras High Court · (2014) 1 LW 521
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2) 151
High Courts21 Jan 2014Disposed Off
Alamelu Vs Secretary to Government of Tamil Nadu, Department of Home and Others
Madras High Court · (2014) 1 LW(Cri) 486 : (2014) 1 MLJ(Cri) 257
Constitution of India, 1950 — Article 136, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 362Penal Code, 1860 (IPC) — Section 109, 323, 324, 34, 366
High Courts21 Jan 2014Disposed Off
Rajesh P. Sankaramatam Vs The Registrar, Central Administrative Tribunal, Union of India, Ministry of Defence and All India Council for Technical Education
Madras High Court · (2014) 5 MLJ 358 : (2014) WritLR 250
All India Council for Technical Education Act, 1987 - Section 10(k) 2(h)Indira Gandhi National Open University Act, 1985 - Section 1University Grants Commission Act, 1956 - Section 26 3
High Courts21 Jan 2014
Mohammed Sabigul Islam Bisvas Vs Inspector of Police, Sri Rangam Police Station
Madras High Court · (2014) 2 CTC 760 : (2014) 2 MLJ(Cri) 74
Penal Code, 1860 (IPC) — Section 506(ii)
High Courts21 Jan 2014Disposed Off
S.Renuka Vs K.Gangarathinam
Madras High Court · (2014) 1 MadWN(Civil) 374
High Courts20 Jan 2014Dismissed
R. Lalitha Vs The Accountant General (A and E) and The Assistant Director of Survey and Land Records
Madras High Court · (2014) 01 MAD CK 0211
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 39(gg)
High Courts20 Jan 2014
E. Reshmi Irene Vs DD Medical College and DD Hospitals and Others D.D.Medical College and DD Hospital Vs The Medical Council of India, Tamilnadu Dr. M.G.R. Medical University and The Secretary Ministry of Health and Family Welfare
Madras High Court · (2014) 4 MLJ 572
Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 21Indian Medical Council Act, 1956 - Section 10A 19 33
High Courts20 Jan 2014Disposed Off
K.N. Srinivasan Vs The Commissioner, Chennai City Municipal Corporation
Madras High Court · (2014) 01 MAD CK 0156
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2 2(t) 2(x) 32 33
High Courts20 Jan 2014Dismissed
M. Kumar Vs The Superintendent Engineer, Mal Pennaiarau Vadinila Vattam and Others
Madras High Court · (2014) 01 MAD CK 0155
High Courts20 Jan 2014
M/s. Esteem Alloy Castings P. Ltd. Vs The Commercial Tax Officer
Madras High Court · (2014) 69 VST 133
High Courts20 Jan 2014
N. Kanchana Vs A.K.K. Govindarajan
Madras High Court · (2014) 1 LW 879
Civil Procedure Code, 1908 (CPC) - Section 115 9Hindu Marriage Act, 1955 - Section 13(1)(a)(ib)Limitation Act, 1963 - Section 5
High Courts20 Jan 2014Disposed Off
V. Saroja Vs The Commissioner of Police, Egmore, The Deputy Commissioner of Police, Washermanpet Range and Mrs. Pattu Roja
Madras High Court · (2014) 1 MLJ(Cri) 445
Criminal Procedure Code, 1973 (CrPC) - Section 154 155Evidence Act, 1872 - Section 145 157
High Courts20 Jan 2014
P.R. Perumal Vs The District Collector
Madras High Court · (2014) 4 LLN 525 : (2014) WritLR 789