COURT ARCHIVE

Madras High Court judgments, 2014

3,633 judgments · page 177 of 182

High Courts20 Jan 2014

National Insurance Co. Ltd. Vs R. Ravi Sankar, R. Sriram, Minor R. Raguram (Minor rep. by his father and natural guardian R. Ravi Sankar) and V. Gunakar R. Ravishankar, Minor R. Sriram and Minor R. Raguram (Minors rep. by F.N.F. Ravishankar) Vs The National Ins. Co. Ltd. and V. Gunakar

Madras High Court · (2014) 2 ACC 740

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High Courts20 Jan 2014Dismissed

J. Anbutamilarasi Vs Government of Tamilnadu and Others

Madras High Court · (2014) 7 MLJ 143

Arbitration and Conciliation Act, 1996 - Section 6Constitution of India, 1950 - Article 14 15 16 19 226

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High Courts20 Jan 2014Disposed Off

P. Shanmugam Vs The State Coordinator (Tamilnadu and Pondicherry) and CPIO Retail Bharat Petroleum Corporation Limited and M. Kathiresan

Madras High Court · (2014) 01 MAD CK 0006

Constitution of India, 1950 - Article 12 14 16 226Contract Act, 1872 - Section 17Right to Information Act, 2005 - Section 19(3) 8(1)(j)

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High Courts10 Jan 2014

Karunakaran Vs State

Madras High Court · (2014) 2 LW(Cri) 383

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1)

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High Courts10 Jan 2014

Manager, ICICI Lombard General Insurance Co. Ltd. Vs Kanthimathi

Madras High Court · (2015) 145 FLR 370 : (2014) 2 LLJ 321 : (2014) LLR 733

Workmens Compensation Act, 1923 — Section 3, 3(1), 3(2), 3(2)(a)

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High Courts10 Jan 2014

Thaiyalnayaki (died) and Others Vs Muthu

Madras High Court · (2014) 2 MLJ 445

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 22, Order 41 Rule 21, Order 41 Rule 41, 151

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High Courts10 Jan 2014Dismissed

Chennai Metro Rail Limited Vs M/s. Lanco Infratech Limited and Others

Madras High Court · (2014) 2 ARBLR 341 : (2014) 2 CTC 427 : (2014) 2 LW 183 : (2014) 1 MLJ 779

Arbitration and Conciliation Act, 1996 - Section 10 11 11(6) 11(8) 12 12 12

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High Courts10 Jan 2014

The Commissioner of Central Excise Vs M/s. Hanil Lear India (P) Ltd. and Customs Excise and Service Tax Appellate Tribunal

Madras High Court · (2015) 323 ELT 481 : (2014) 25 GSTR 98

Central Excises and Salt Act, 1944 - Section 11A 11AC 38A

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High Courts10 Jan 2014Allowed

Sangeetha Sharma Vs The Director General of Civil Aviation, Technical Centre and Others

Madras High Court · (2014) LabIC 1691 : (2014) 2 MLJ 320 : (2014) WritLR 256

Aircraft Act, 1934 - Section 4 5A

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High Courts10 Jan 2014Dismissed

M/s. Hari and Co. Vs Food Corporation of India and M/s. S. Albert and Co. Pvt. Ltd.

Madras High Court · (2014) 01 MAD CK 0163

Constitution of India, 1950 - Article 14 226

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High Courts10 Jan 2014

Kuppanna Gounder and Mani Vs Srinivasan and Vaithi Gounder

Madras High Court · (2014) 1 CTC 705 : (2014) 1 LW 539 : (2014) 5 MLJ 225

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 3A 96Limitation Act, 1963 - Section 14

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High Courts10 Jan 2014

M/s. Bhavani Plastic India (P) Limited Vs The Commissioner of Central Excise and The Customs, Excise and Service Tax Appellate Tribunal, South Zonal Bench

Madras High Court · (2014) 304 ELT 529

Central Excises and Salt Act, 1944 - Section 11AC

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High Courts10 Jan 2014

The Commissioner of Central Excise Vs Customs Excise and Service Tax Appellate Tribunal, South Zonal Bench and M/s. S.L. Lumax Limited

Madras High Court · (2014) 303 ELT 220 : (2014) 25 GSTR 10

Central Excises and Salt Act, 1944 - Section 11AC 3 4 4A

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High Courts10 Jan 2014Dismissed

M. Eswari Vs The Regional Manager, MSTC Limited, The Regional Manager, The New India Assurance Company Limited and Larson and Toubro Limited

Madras High Court · AIR 2014 Mad 182 : (2014) 2 CTC 788

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High Courts10 Jan 2014Disposed Off

N. Kumar Vs The Secretary to Government of Tamil Nadu and Others

Madras High Court · (2014) 01 MAD CK 0096

Constitution of India, 1950 - Article 16 226

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High Courts10 Jan 2014Allowed

E.M. Swami Raju and Others Vs Special Tahsildar, Adhi Dravida Welfare

Madras High Court · (2014) 2 MLJ 545

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High Courts10 Jan 2014

Commr. of Cus. (Imports) Vs Nitish Tools (P) Ltd.

Madras High Court · (2014) 306 ELT 228

Customs Act, 1962 — Section 111, 111(1), 112, 112(a), 112(a)(iii)

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High Courts10 Jan 2014Dismissed

The New India Assurance Co. Ltd. Vs Periyasmay and Others

Madras High Court · (2014) 1 ACC 622 : (2015) ACJ 1648 : (2015) 2 AnWR 274 : (2014) 1 LLN 502

Workmens Compensation Act, 1923 - Section 2(1)(1) 30 4 4(1)(c)(ii) 4A(3)

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High Courts10 Jan 2014Dismissed

R. Santhosh Kumar Vs The State of Tamilnadu and Others

Madras High Court · (2014) 2 CTC 1 : (2014) 1 MLJ 769

Evidence Act, 1872 - Section 78(2) 81Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 482

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High Courts10 Jan 2014Allowed

S. Suresh Vs Smt. T. Selvam and Others

Madras High Court · (2014) 2 AnWR 46 : (2014) 141 FLR 888 : (2014) 1 LLJ 624

Workmens Compensation Act, 1923 - Section 30 30(1) 30(1)(a) 4A

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