High Courts25 Jul 2013Dismissed
Rajeswari Vs Selvaraj (Died) and Others
Madras High Court · (2014) 1 LW 223
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 74 of 159
High Courts24 Jul 2013Disposed Off
Karupaathal and Others Vs Muthusami and Chennimalai Gounder
Madras High Court · (2013) 7 MLJ 457
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 33Limitation Act, 1963 — Section 27, 30, 30(a)
High Courts24 Jul 2013Allowed
Kaliammal (died) and Others Vs Chenniappa Gounder (deceased) and Others
Madras High Court · (2014) 1 MLJ 31
High Courts24 Jul 2013Disposed Off
A. Tamilarsan Vs The District Collector, The District Backward Class and Minorities Welfare Officer and The District Employment Officer
Madras High Court · (2013) 07 MAD CK 0387
Constitution of India, 1950 — Article 14
High Courts24 Jul 2013Disposed Off
Saroja Ammal Vs Ganesa Mudaliar
Madras High Court · (2013) 3 MadWN(Civil) 593
High Courts24 Jul 2013Dismissed
Kandasamy Vs A/M. Ekambareshwarar and Kamatchiamman Deity and Temple
Madras High Court · (2013) 3 MadWN(Civil) 3
High Courts24 Jul 2013
Super Spinning Mills Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (2013) 357 ITR 720 : (2013) 218 TAXMAN 125
High Courts24 Jul 2013
State of Tamil Nadu Vs Jansons Textile Processors
Madras High Court · (2014) 69 VST 443
High Courts24 Jul 2013Allowed
Pichandi Vs The State of Tamil Nadu and The District Collector and District Magistrate
Madras High Court · (2013) 07 MAD CK 0330
Penal Code, 1860 (IPC) — Section 294(b), 341, 379, 380, 392
High Courts24 Jul 2013
Workmen of UBL Vs State of Tamil Nadu and Others
Madras High Court · (2013) 07 MAD CK 0304
High Courts24 Jul 2013Dismissed
Tamil Nadu Government Press General Workers Union (Reg. No. 1324/MDS) Vs The State of Tamil Nadu and The Director
Madras High Court · (2013) 07 MAD CK 0303
High Courts24 Jul 2013Dismissed
P. Sundar Vs The Government of Tamil Nadu and Others
Madras High Court · (2014) 1 LLN 202 : (2013) 7 MLJ 100 : (2013) WritLR 945
High Courts24 Jul 2013Allowed
M. Saroja Vs G.K. Chenniappan
Madras High Court · (2013) 07 MAD CK 0256
High Courts24 Jul 2013
Bajaj Allianz General Insurance Co. Ltd. Vs Shanmugam and T.S. Ramesh
Madras High Court · (2013) 07 MAD CK 0201
High Courts24 Jul 2013Dismissed
Ramalingam and Others Vs Palaniyandi Mudaliar (Died) and Others
Madras High Court · (2014) 1 MLJ 718
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts24 Jul 2013Dismissed
D.S. Pandiyan @ Sowndara Raja Vs S. Vijaya
Madras High Court · (2013) 07 MAD CK 0115
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts24 Jul 2013Dismissed
Kandasamy Vs A/M. Ekambareshwarar and Kamatchiamman Deity and Temple Kandasamy, Sellammal, Geetha and Natarajan Vs The Commissioner and A/M. Ekambareshwarar and Kamatchiamman Deity and Temple
Madras High Court · (2013) 07 MAD CK 0111
Evidence Act, 1872 — Section 116
High Courts24 Jul 2013
R. Poongodi Vs Secretary to Government Health and Family Welfare and Others
Madras High Court · (2013) 07 MAD CK 0102
High Courts24 Jul 2013
Saroja Ammal and Venkatachalam Pillai Vs Ganesa Mudaliar (deceased) and Others
Madras High Court · (2013) 07 MAD CK 0095
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11, 11(3), 11(4), 23