High Courts22 Jul 2013Dismissed
Natarajan (Deceased), Shanthadevi and Jayanthi Vs V. Chinnasami and Others
Madras High Court · (2014) 1 MLJ 582
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 76 of 159
High Courts22 Jul 2013
M/s. Altius Securities Trading (P) Ltd. Vs The Deputy Commissioner of Income Tax
Madras High Court · (2014) 361 ITR 332
Income Tax Act, 1961 — Section 111A
High Courts22 Jul 2013Dismissed
J. Muralidharan Vs The State of Tamil Nadu and The Commissioner of Social Welfare
Madras High Court · (2013) 07 MAD CK 0249
High Courts22 Jul 2013
R. Malar Vs The State of Tamil Nadu and The District Magistrate and The District Collector
Madras High Court · (2013) MLJ(Cri) 412
Madras Prohibition Act, 1937 — Section 4(1)(a), 4(1)(aa), 4(1)(aaa), 4(1A)
High Courts22 Jul 2013Allowed
A. Janardhanan Vs Union of India and The Registrar, Central Administrative Tribunal
Madras High Court · (2014) 1 MLJ 457
High Courts22 Jul 2013
Tamilselvi and V. Sabarinath Vs K. Viswanathan K. Viswanathan Vs Tamilselvi and V. Sabarinath
Madras High Court · (2013) 3 MLJ(Cri) 637
High Courts22 Jul 2013Allowed
Mariammal and Ramakrishnan Vs Subbuthai, Ayyammal and Chellathiah
Madras High Court · (2013) 5 CTC 49 : (2013) 4 LW 360
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 254, 254(2)Hindu Succession Act, 1956 — Section 6
High Courts22 Jul 2013
M. Veerakandan Vs State, Inspector General of Registration and District Registrar, Registration Department
Madras High Court · (2013) 07 MAD CK 0124
High Courts22 Jul 2013
Commissioner of Income Tax Vs M/s. New Ambadi Estates Pvt. Ltd.
Madras High Court · (2013) 07 MAD CK 0108
Income Tax Act, 1961 — Section 43(5)
High Courts22 Jul 2013Dismissed
M. Balasubramanian Vs The Director of Municipal Administration and The Commissionerate of Employment and Training
Madras High Court · (2013) 07 MAD CK 0097
High Courts22 Jul 2013Disposed Off
S. Angamuthu Vs The Deputy Inspector General of Police Salem Range and The Superintendent of Police
Madras High Court · (2013) 07 MAD CK 0089
High Courts22 Jul 2013
S. Muthuraja Vs Commissioner of Income Tax
Madras High Court · (2013) 07 MAD CK 0088
Income Tax Act, 1961 — Section 50C, 50C(1), 50C(2)
High Courts22 Jul 2013
Commissioner of Income Tax Vs R. Selvaraj
Madras High Court · (2013) 07 MAD CK 0034
Income Tax Act, 1961 — Section 147, 148, 80HHC
High Courts22 Jul 2013Dismissed
Meerabai and D. Nagamallika Devi Vs S.R. Sadasivam and Others
Madras High Court · (2013) 07 MAD CK 0033
Constitution of India, 1950 — Article 227
High Courts22 Jul 2013Dismissed
G. Chandrasekar Vs The Registrar, Central Administrative Tribunal and Union of India
Madras High Court · (2013) 7 MLJ 510
High Courts19 Jul 2013
T. Sarvesa Reddy Vs The District Collector (PD Section), The Block Development Officer and The President, Grade Panchayat
Madras High Court · (2013) 07 MAD CK 0410
High Courts19 Jul 2013Allowed
Kandhathal Vs Muthammal and Others
Madras High Court · (2013) 6 CTC 530
High Courts19 Jul 2013
G. Vinayagam Vs The General Manager and The Enquiry Officer, Metropolitan Transport Corporation
Madras High Court · (2013) 139 FLR 1045 : (2013) 3 LLJ 692
High Courts19 Jul 2013Allowed
M. Rajendran Vs M. Shanmugam
Madras High Court · (2014) 1 MadWN(Civil) 307