High Courts24 Jul 2013Allowed
V. Srinivasan Vs D. Srinivasan
Madras High Court · (2013) 3 MLJ(Cri) 532 : (2013) 4 RCR(Civil) 689 : (2013) 4 RCR(Criminal) 503
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 75 of 159
High Courts24 Jul 2013Dismissed
R. Subramanian and R. Narayanamoorthy Vs L. Saradha and Others
Madras High Court · (2014) 1 MLJ 685
High Courts24 Jul 2013Partly Allowed
The Manager Vs Mallika and Others
Madras High Court · (2013) 07 MAD CK 0020
Penal Code, 1860 (IPC) — Section 279, 304, 337
High Courts23 Jul 2013
Commissioner of Income Tax Vs Fisher Sanmar Ltd. (Formerly Fisher Xomax Sanmar Ltd.)
Madras High Court · (2014) 361 ITR 296
High Courts23 Jul 2013Allowed
P. Sathiaraman Vs The Secretary to Government, The Chief Engineer and The Superintending Engineer
Madras High Court · (2013) LabIC 3881 : (2013) 8 MLJ 190 : (2014) 1 SCT 667
High Courts23 Jul 2013Disposed Off
M/s. Nathan Industries Vs Assistant Commissioner and The Regional Provident Fund Commissioner
Madras High Court · (2013) 07 MAD CK 0262
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts23 Jul 2013Dismissed
R. Ramasamy @ Srinivasan Vs R. Subramani
Madras High Court · (2013) 07 MAD CK 0255
High Courts23 Jul 2013
M/s. Mascon Technical Services Limited Vs The Commissioner of Income Tax III
Madras High Court · (2014) 268 CTR 105 : (2013) 358 ITR 545 : (2013) 218 TAXMAN 108
Income Tax Act, 1961 — Section 35AB
High Courts23 Jul 2013Partly Allowed
Dolly Deniese Vs Don Bosco Matriculation Higher Secondary School, Mr. Packia Raj Rayan Rector and Correspondent and S. Suja Women Christian College
Madras High Court · (2013) 4 LLN 750 : (2013) 6 MLJ 41
High Courts23 Jul 2013
The Government of Tamil Nadu and The Secretary to Government, Finance Department Vs N. Ravichandran
Madras High Court · (2013) 07 MAD CK 0122
High Courts23 Jul 2013Allowed
R. Anbazhaghi Mohan, M. Gopikrishnan, M. Ganesh and M. Bharath Vs The Executive Engineer, The Assistant Engineer, Member Secretary, Chennai Metropolitan Development Authority and The Commissioner, Corporation of Chennai
Madras High Court · (2013) 07 MAD CK 0121
High Courts23 Jul 2013Allowed
A. Subramani Vs The Government of Tamilnadu and The Engineer-in-Chief (WRO) and Chief Engineer (GI)
Madras High Court · (2013) 07 MAD CK 0112
High Courts23 Jul 2013Allowed
Union of India and The Director of School Education, Office of the Director of School Education Vs The Central Administrative Tribunal and Djegadissane
Madras High Court · (2014) 1 MLJ 696
Constitution of India, 1950 — Article 309
High Courts23 Jul 2013
Commissioner of Gift Tax Vs M/s. New Ambadi Estates Pvt. Ltd.
Madras High Court · (2013) 07 MAD CK 0072
Gift Tax Act, 1958 — Section 15(4), 16, 4(1)
High Courts23 Jul 2013Allowed
Smt. Mala Vs The Inspector of Police and The Superintendent, Central Prison
Madras High Court · (2014) CriLJ 111 : (2013) 2 LW(Cri) 611 : (2013) 3 MLJ(Cri) 751
Arms Act, 1959 — Section 25(1B), 27, 5Constitution of India, 1950 — Article 1, 15, 25, 32, 39Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2006 — Section 4
High Courts23 Jul 2013Dismissed
S. Anbalagan Vs The Tahsildar, The Revenue Divisional Officer, The District Revenue Officer and The Special Commissioner and Commissioner of Land Administration
Madras High Court · (2013) 07 MAD CK 0070
High Courts23 Jul 2013
Eatman Foods India Private Limited and Veg Trading Company Vs M/s. Savorit Ltd.
Madras High Court · (2013) 56 PTC 576
Trade Marks Act, 1999 — Section 17, 28, 28, 29, 29
High Courts23 Jul 2013Dismissed
P. Poongodi, P. Gopika (Gopika represented by next friend and mother the first petitioner) and Chinnammal Vs Tamil Nadu State Transport Corporation
Madras High Court · (2013) 07 MAD CK 0003
High Courts22 Jul 2013Disposed Off
p. Balasubramanian Vs N. Srinivasan
Madras High Court · (2013) 3 MadWN(Civil) 641
High Courts22 Jul 2013Dismissed
Mrs. P. Malarkodi and Others Vs The Inspector of Panchayats and District Collector, The Assistant Director (Panchayats), The Block Development Officer Panchayat Union and Mrs. Ramya Pandian
Madras High Court · (2013) 07 MAD CK 0333
Tamil Nadu Panchayats Act, 1994 — Section 204(3)