COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 73 of 159

High Courts25 Jul 2013

Pichamuthu Vs State

Madras High Court · (2013) 4 MLJ(Cri) 691

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High Courts25 Jul 2013

In Re: Sterlite Industries (India) Ltd.

Madras High Court · (2014) 119 CLA 244

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High Courts25 Jul 2013Dismissed

L. Ravi Vs The Presiding Officer in Additional Labour Court and The Management of Larson and Toubro Ltd.

Madras High Court · (2013) 139 FLR 617 : (2013) 4 LLJ 15 : (2014) LLR 74

Industrial Disputes Act, 1947 — Section 2A(2)

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High Courts25 Jul 2013Allowed

P.R. Srinivasan Vs The Special Tahsildar, Adi-Dravidar

Madras High Court · (2013) 07 MAD CK 0386

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33

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High Courts25 Jul 2013Disposed Off

Rajeswari Vs Selvaraj (Died)

Madras High Court · (2014) 1 MadWN(Civil) 274

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High Courts25 Jul 2013Allowed

Krishnasamy Vs Kannika

Madras High Court · (2013) 3 MadWN(Civil) 129

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High Courts25 Jul 2013

Nestle India Limited Vs State of Tamil Nadu

Madras High Court · (2013) 65 VST 406

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High Courts25 Jul 2013Allowed

K. Pandian Vs The Chairman, The Zonal Manager, The Senior Divisional Manager and The Branch Manager, L.I.C. of India

Madras High Court · (2013) 8 MLJ 305

Constitution of India, 1950 — Article 14, 19, 21

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High Courts25 Jul 2013

Commissioner of Income Tax Vs M/s. Relco Private Limited

Madras High Court · (2013) 359 ITR 291

Income Tax Act, 1961 — Section 10B, 10B(5)

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High Courts25 Jul 2013Dismissed

P. Sakkarai Vs The Principal Chief Conservator of Forests, The Forest Working Plan Officer and The District Forest Officer K.M. Ramu Vs The Principal Chief Conservator of Forests and The Forest Working Plan Officer

Madras High Court · (2013) 07 MAD CK 0313

Constitution of India, 1950 — Article 226

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High Courts25 Jul 2013

Dr. W.B. Vasantha Vs The Chairman and Board of Governors, Indian Institute of Technology and Others

Madras High Court · (2013) 3 LLN 713 : (2014) 1 MLJ 186

Constitution of India, 1950 — Article 14, 16(4), 21, 226Institutes of Technology Act, 1961 — Section 25, 4, 7

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High Courts25 Jul 2013

Darsana Bai (died), Shanbagavalli and Ranjani Vs C. Saroja and Others

Madras High Court · (2013) 5 CTC 1 : (2013) 5 LW 280

Civil Procedure Code, 1908 (CPC) — Section 37Court Fees Act, 1870 — Section 6Madras City Civil Courts Act, 1892 — Section 14, 16

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High Courts25 Jul 2013

K. Venkatesan Vs The Director of Town Panchayat and The Executive Officer Kannamangalam Town Panchayat

Madras High Court · (2013) 07 MAD CK 0220

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High Courts25 Jul 2013Allowed

A. Thamim Ansar Rahman Vs Motichand, Manjula and A.M.E. Abdul Rahman

Madras High Court · (2013) 07 MAD CK 0178

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151

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High Courts25 Jul 2013Allowed

Kalidas Vs K.P. Subbian, Proprietor, Sri Lakshmi Jewellery and G.K. Muthammal

Madras High Court · (2013) 5 CTC 476 : (2013) 4 LW 442 : (2014) 1 RCR(Rent) 34

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2), 10(3), 10(3)(a), 10(3)(a)(i)

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High Courts25 Jul 2013Disposed Off

Meganathan Vs Vijayakumari and The Commissioner, Salem City Municipal Corporation

Madras High Court · (2014) 1 MLJ 504

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High Courts25 Jul 2013Allowed

V. Kuppusamy Vs K.S. Nallathambi

Madras High Court · (2013) 07 MAD CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 256, 311, 313Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts25 Jul 2013Allowed

Marysharmila Vs The District Collector, Personal Assistant of the District Collector and The Commissioner

Madras High Court · (2013) 07 MAD CK 0096

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High Courts25 Jul 2013Dismissed

Thevarina Papthukappu Peravai Vs The Superintendent of Police and The Sub Inspector of Police

Madras High Court · (2013) 07 MAD CK 0090

Constitution of India, 1950 — Article 19(1)(a), 19(2), 21

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High Courts25 Jul 2013Dismissed

P. Saravana Kumar Vs The Superintendent of Police and The Commissioner of Police

Madras High Court · (2014) LabIC 178

Constitution of India, 1950 — Article 14, 16, 16(1), 16(2)

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