High Courts29 Jul 2013
Pechimuthu Vs The State
Madras High Court · (2013) MLJ(Cri) 506
Arms Act, 1959 — Section 25, 25(1B)(A)Penal Code, 1860 (IPC) — Section 307, 506(ii)
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 72 of 159
High Courts29 Jul 2013
Super Duper TV and Another Vs Chief Enforcement Officer, Enforcement Directorate, Government of India
Madras High Court · (2013) 4 MLJ(Cri) 35
High Courts29 Jul 2013Dismissed
Assistant Director of Income Tax (Investigation) Vs Sri. A. Khader Mohideen and The Sub-Inspector of Police, Central Crime Branch
Madras High Court · (2013) 3 MLJ(Cri) 624
Criminal Procedure Code, 1973 (CrPC) — Section 102, 41(2)Income Tax Act, 1961 — Section 132A
High Courts29 Jul 2013Dismissed
A.S. Rajarethinam Vs Arjunan and Others
Madras High Court · (2013) 07 MAD CK 0010
Penal Code, 1860 (IPC) — Section 147, 323, 327, 354, 382
High Courts26 Jul 2013
Jayachandran and Bros. Vs Nagapattinam Municipality
Madras High Court · (2014) 3 CTC 140 : (2014) 1 LW 843
High Courts26 Jul 2013Allowed
Sukanthi Vs Jothi Vasanthalakshmi
Madras High Court · (2013) 2 LW(Cri) 336
High Courts26 Jul 2013Dismissed
Donna Rossi Kitchen Line, Mrs. Remani S. Kumar Vs D. Harikrishnan and M/s. Farwood Industries
Madras High Court · (2014) 2 CTC 690 : (2014) 2 MLJ 36
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts26 Jul 2013Dismissed
M. Raja Vs The District Collector, Thiruvarur District, C. Natarajan, IAS and A. Shanthi
Madras High Court · (2013) 07 MAD CK 0314
High Courts26 Jul 2013Dismissed
Senthamarai Kannan Vs Neelaveni Ammal
Madras High Court · (2013) 07 MAD CK 0246
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 17 Rule 2, Order 17 Rule 3, Order 7 Rule 11, Order 9 Rule 13
High Courts26 Jul 2013Dismissed
Kasturi Commodities Pvt. Ltd. Vs K. Shajahan, Proprietor of M/s. Sabah Ship Suppliers and the Owners and Person Interested in the Vessel MT Chemical Arrow
Madras High Court · (2013) 5 CTC 604 : (2013) 4 LW 873 : (2013) 6 MLJ 456
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 77, Order 21 Rule 78, Order 21 Rule 90, Order 39 Rule 6Companies Act, 1956 — Section 29Sales of Goods Act, 1930 — Section 64(2)
High Courts26 Jul 2013
The State of Tamil Nadu Vs Tvl. Rainbow Printers
Madras High Court · (2014) 69 VST 506
High Courts26 Jul 2013
The State of Tamil Nadu Vs R. Nallasamy M/s. Ananda Power Press
Madras High Court · (2014) 71 VST 342
High Courts26 Jul 2013Allowed
T.M. Anandan and Others Vs The Government of Tamil Nadu, The Commissioner, The Health Officer and The Assistant Commissioner/Zonal Officer
Madras High Court · (2013) 07 MAD CK 0185
High Courts26 Jul 2013
Thenmozhi Vs Superintendent of Police, Dharmapuri District and Others
Madras High Court · (2013) 2 LW(Cri) 353 : (2013) MLJ(Cri) 487
Penal Code, 1860 (IPC) — Section 147, 306, 342, 366, 506(i)Prohibition of Child Marriage Act, 2006 — Section 10
High Courts26 Jul 2013Dismissed
K. Murugananthan and Others Vs The District Collector and The Special Tahsildar
Madras High Court · (2013) 07 MAD CK 0110
High Courts26 Jul 2013Allowed
The Management, Sri Balaji Cotton Mills Limited Vs The Presiding Officer, Labour Court and Others
Madras High Court · (2013) 139 FLR 894 : (2013) 3 LLJ 688
Industrial Disputes Act, 1947 — Section 12(3), 18(1), 19(2), 33(c)(2), 9A
High Courts26 Jul 2013Disposed Off
P. Elias Vs The Special Officer
Madras High Court · (2013) 4 CTC 841 : (2013) 3 LW 851 : (2013) 8 MLJ 400
Civil Procedure Code, 1908 (CPC) — Section 34Tamil Nadu Co-operative Societies Act, 1983 — Section 1(3), 137, 51, 80, 81
High Courts26 Jul 2013Allowed
P. Balakrishnan, N.C. Muthusamy and P. Anbazhagan Vs The Government of Tamil Nadu, The Director of Rural Development and Panchayat Raj and The District Collector (PD Section)
Madras High Court · (2013) 07 MAD CK 0069
Constitution of India, 1950 — Article 309
High Courts26 Jul 2013Allowed
Palanivel Vs The Government of Tamilnadu, The Principal, Kolanchiappar Government Arts College, The Divisional Engineer, Public Works Department and The Executive Engineer, Public Works Department, Industrial Technical Education Division
Madras High Court · (2013) 8 MLJ 291 : (2014) 1 RCR(Rent) 101
Limitation Act, 1963 — Section 5
High Courts26 Jul 2013
P. Mathirajan Vs District Collector, Thanjavur and Another
Madras High Court · (2013) 139 FLR 204 : (2013) LabIC 3811 : (2013) LLR 1248