High Courts29 Jul 2013Disposed Off
R.K.K.R. Steels Ltd. Vs The Chairman, Tamilnadu Electricity Regulatory Commission and The Superintending Engineer
Madras High Court · (2014) 1 MLJ 730
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 71 of 159
High Courts29 Jul 2013Dismissed
Chinnapaiyan @ Chinnathambi and Mrs. Sathya Vs A. Mohamed Yusuf rep. by his Power Agent C. Jalaludin, Mrs. Pachaiammal and Subramanian
Madras High Court · (2013) 5 LW 239
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1(m), Order 43 Rule 1A, Order 43 Rule 1A(2)
High Courts29 Jul 2013
Pattabi Reddiar Vs M. Sudhakaran
Madras High Court · (2013) 3 MLJ(Cri) 682
Criminal Procedure Code, 1973 (CrPC) — Section 91Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jul 2013
M. Easwaramoorthy and D. Gandhimathi Vs C. Easwaramoorthy and Others
Madras High Court · (2013) 07 MAD CK 0216
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jul 2013Dismissed
G.S. Dhandapani Vs G.D. Selvaraj
Madras High Court · (2013) 5 CTC 373
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(3)(a)(iii), 10(3)(c), 14, 14(1)(b)
High Courts29 Jul 2013Partly Allowed
Panneer Vs State
Madras High Court · (2013) 07 MAD CK 0195
Penal Code, 1860 (IPC) — Section 279, 304(A), 337
High Courts29 Jul 2013Dismissed
Arumugam Mooper (died) and Others Vs K. Arumugham @ Periyasamy, Ammasi, The Tahsildar and The District Collector
Madras High Court · (2013) 5 LW 156 : (2014) 1 MLJ 772
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, Order 41 Rule 31Easements Act, 1882 — Section 15
High Courts29 Jul 2013
V. Baskaran Vs The Chief Enforcement Officer
Madras High Court · (2013) 3 MLJ(Cri) 528
Foreign Exchange Management Act, 1999 — Section 49(3)(4), 49(5)Foreign Exchange Regulation Act, 1973 — Section 56(1), 56(1)(i), 68, 8(1), 9(1)(a)General Clauses Act, 1897 — Section 6
High Courts29 Jul 2013
R. Kulandaivelu Vs M/s. Thuran Spinning Mills Ltd.
Madras High Court · (2013) 07 MAD CK 0094
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jul 2013
Kalapana Radha Vs Kuttiyappan and The State
Madras High Court · (2013) 07 MAD CK 0093
Penal Code, 1860 (IPC) — Section 406, 420, 452, 506(i)
High Courts29 Jul 2013Dismissed
S. Stalin Vs Union of India, Senior Divisional Commercial Manager/TPJ, Divisional Commercial Manager/TPJ and Assistant Personnel Officer
Madras High Court · (2013) 6 MLJ 441
High Courts29 Jul 2013Partly Allowed
M/s. Fortis Financial Services Ltd. Vs Neptune Inflatables Ltd., Mr. Pradeep Ranganathan and P.N. Natarajan
Madras High Court · (2013) 07 MAD CK 0087
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jul 2013Disposed Off
M/s. Sumangali Finance Vs P. Ramalingam and Sironmani
Madras High Court · (2013) 5 CTC 433 : (2013) 5 LW 67
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(2), 100, 64
High Courts29 Jul 2013
M/s. Sundaram Finance Limited Vs State and Mr. M.J. Satheesan
Madras High Court · (2013) 3 MLJ(Cri) 677
Penal Code, 1860 (IPC) — Section 379
High Courts29 Jul 2013Partly Allowed
V. Raja and Others Vs R. Alamelu
Madras High Court · (2013) 07 MAD CK 0073
Penal Code, 1860 (IPC) — Section 109, 494
High Courts29 Jul 2013Dismissed
S.P. Anandagopal Vs The Special Officer Tamilnadu Cooperative State Agriculture and Rural Development Bank Ltd.
Madras High Court · (2013) 07 MAD CK 0067
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4Tamil Nadu Co-operative Societies Act, 1983 — Section 79(2)(c)
High Courts29 Jul 2013
M/s. HDFC Bank Vs The State and Mr. Suresh Kumar D. Jain
Madras High Court · (2013) 3 MLJ(Cri) 691
High Courts29 Jul 2013Dismissed
K. Madhavan Vs K.N. Sekar
Madras High Court · (2013) 07 MAD CK 0047
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Section 5
High Courts29 Jul 2013
Ashok Kumar Vs State, P. Kannan and Mrs. Saroja
Madras High Court · (2013) 07 MAD CK 0046
Penal Code, 1860 (IPC) — Section 109, 420