CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/2013

COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 69 of 159

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts31 Jul 2013Dismissed

K.M. Azmathullah Badsha Vs Santhi Swarup Patnaik and Others

Madras High Court · (2013) 07 MAD CK 0327

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9, Order 5 Rule 19, Order 5 Rule 20Limitation Act, 1963 — Section 5
Read judgment
High Courts31 Jul 2013Dismissed

Amirtharaj and Raja Mohammed Vs State

Madras High Court · (2013) 07 MAD CK 0323

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 313(i)(b)Penal Code, 1860 (IPC) — Section 114, 201, 302, 392, 397
Read judgment
High Courts31 Jul 2013Disposed Off

Ramu Naicker (Deceased) and Others Vs Chinnakannu Naicker, Kannammal, Thayarammal and V. Mohan

Madras High Court · (2013) 07 MAD CK 0277

General Clauses Act, 1897 — Section 6
Read judgment
High Courts31 Jul 2013Disposed Off

N.M. Elayaperumal Vs State of Tamil Nadu

Madras High Court · (2013) 07 MAD CK 0231

Read judgment
High Courts31 Jul 2013Partly Allowed

National Insurance Co. Ltd. Vs Sivanandan, Issac and J. John Samuel

Madras High Court · (2013) 07 MAD CK 0181

Read judgment
High Courts31 Jul 2013Dismissed

S. Selvakumar Vs The Director, Govt. Country Planning, The Deputy Director, Govt. Country Planning Dept and The Commissioner, Pollachi Municipality

Madras High Court · (2013) 07 MAD CK 0179

Read judgment
High Courts31 Jul 2013Disposed Off

A. Gurusamy Vs G. Gnanasekaran

Madras High Court · (2013) 07 MAD CK 0080

Civil Procedure Code, 1908 (CPC) — Section 60(c)
Read judgment
High Courts31 Jul 2013Allowed

N. Punniamoorthi Vs The Commissioner of Municipal Administration and The Collector of Ramanathapuram

Madras High Court · (2013) LabIC 4500 : (2014) 1 MLJ 690 : (2013) WritLR 1131

Read judgment
High Courts31 Jul 2013Allowed

M. Annakalanjiyam Vs The Executive Engineer and The Assistant Accounts Officer

Madras High Court · (2013) 07 MAD CK 0062

Read judgment
High Courts31 Jul 2013Allowed

Latha Vs State of Tamilnadu and Others

Madras High Court · (2013) 3 MLJ(Cri) 698

Read judgment
High Courts31 Jul 2013Dismissed

Balasubramania Nainar (Deceased), Komalam and Others Vs Ashok Kumar and Others

Madras High Court · (2013) 5 CTC 593 : (2013) 8 MLJ 142

Read judgment
High Courts31 Jul 2013

Kalai Selvi Vs State

Madras High Court · (2013) 4 MLJ(Cri) 101

Read judgment
High Courts31 Jul 2013

Picasso Overseas Vs CESTAT, Chennai

Madras High Court · (2014) 299 ELT 310

Read judgment
High Courts30 Jul 2013Dismissed

A. Shanmugam, S. Dhanam and M. Uma Vs D. Kanchana

Madras High Court · (2013) 07 MAD CK 0417

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
Read judgment
High Courts30 Jul 2013Disposed Off

Chinnammal Vs Marakkal and Others

Madras High Court · (2013) 07 MAD CK 0415

Read judgment
High Courts30 Jul 2013Allowed

K. Vadivelu and V. Chandrasekar Vs Government of Tamil Nadu and The Thasildar, Tambaram

Madras High Court · (2013) 07 MAD CK 0402

Hindu Succession Act, 1956 — Section 15(b)
Read judgment
High Courts30 Jul 2013Dismissed

Mallika Beevi Vs B. Swaminathan

Madras High Court · (2013) 3 MadWN(Civil) 96

Read judgment
High Courts30 Jul 2013Disposed Off

Govind Singh Vs A. Khaja Mohiddin

Madras High Court · (2013) 5 LW 164 : (2013) 8 MLJ 457

Read judgment
High Courts30 Jul 2013

M. Chandrasekaran and R. Palani Vs The Secretary Health and Family Welfare Department, The Director, Public Health and Preventive Medicine, The Deputy Director, Public Health and Preventive Medicine and The Commissioner

Madras High Court · (2013) 8 MLJ 277

Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 115
Read judgment
High Courts30 Jul 2013

M/s. V.V. Home Makers (P) Ltd. Vs A. Gopinath

Madras High Court · (2013) 07 MAD CK 0317

Limitation Act, 1963 — Section 5
Read judgment
Previous1…6768697071…159Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions