High Courts01 Aug 2013Disposed Off
Munusamy Vs Ramachandran
Madras High Court · (2013) 08 MAD CK 0291
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 68 of 159
High Courts01 Aug 2013Dismissed
Minor Balamurugan Vs T. Selvaraj
Madras High Court · (2014) 2 MadWN(Civil) 738
High Courts01 Aug 2013
R. Devadoss Vs Revenue Divisional Officer and Sub-Divisional Magistrate and Another
Madras High Court · (2013) 4 MLJ(Cri) 76
High Courts01 Aug 2013Allowed
Manikandan Vs State of Tamil Nadu
Madras High Court · (2013) 3 MLJ(Cri) 742
High Courts01 Aug 2013Allowed
S. Esther Vs The Joint Director of School Education (Elementary Education), The Chief Educational Officer and Assistant Educational Officer
Madras High Court · (2013) 08 MAD CK 0201
High Courts01 Aug 2013Dismissed
S. Balasubramanian Director and T.K.S. Mani Vice-President Addison Paints and Chemicals Limited Vs The State of Tamil Nadu and N. Nagarajan Krishnamachari and Nagarajan Vs S. Balasubramanian Director, and K.S. Sundram President, T.K.S. Mani Vice-President and K. Suresh Chief Manager, Addisons Paints and Chemicals Limited
Madras High Court · (2013) 2 LW(Cri) 289 : (2013) 3 MLJ(Cri) 542
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Industrial Disputes Act, 1947 — Section 12(3), 29, 32, 34(1)
High Courts01 Aug 2013Dismissed
S. Chandramouli Vs The Registrar of Co-operative Societies (Housing) and Tiruchirapalli Co-operative Building Society
Madras High Court · (2013) 6 MLJ 635
Tamil Nadu Co-operative Societies Act, 1983 — Section 153
High Courts01 Aug 2013Disposed Off
Dr. N. Nagarajan Vs University of Madras
Madras High Court · (2013) 6 MLJ 282
High Courts01 Aug 2013Dismissed
K. Krishnasamy Vs K. Palanivel
Madras High Court · (2013) 08 MAD CK 0111
Limitation Act, 1963 — Section 5
High Courts01 Aug 2013Dismissed
M. Natarajan Vs The State of Tamil Nadu, The Director of Municipal Administration and The Commissioner
Madras High Court · (2013) 08 MAD CK 0051
High Courts01 Aug 2013Allowed
Sirumbayee, Sembayee and Thirupathy Vs Seerangammal, Thiruvengadam, Mangan Muthiriar and P. Sivalingam
Madras High Court · (2013) 08 MAD CK 0037
High Courts01 Aug 2013Allowed
Karuppan (died) and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 6 CTC 272 : (2013) 5 LW 76 : (2013) 8 MLJ 736
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 32
High Courts01 Aug 2013Dismissed
Union of India Vs The Registrar, Central Administrative Tribunal, Madras Bench and Arockiammal
Madras High Court · (2013) 6 MLJ 617
Constitution of India, 1950 — Article 226
High Courts31 Jul 2013Allowed
M. Venugopal Vs State of Tamil Nadu and Another
Madras High Court · (2013) 4 MLJ(Cri) 257
High Courts31 Jul 2013Dismissed
S. Sekar Vs The District Collector, Dept. of Revenue and Disaster Management and The Directorate of Survey and Land Records
Madras High Court · (2013) 07 MAD CK 0390
High Courts31 Jul 2013Disposed Off
K.M. Azmathullah Badsha Vs Santhi Swarup Patnaik
Madras High Court · (2013) 2 MadWN(Civil) 864
High Courts31 Jul 2013Dismissed
K. Duraisamy Vs I.C. Subramaniam
Madras High Court · (2014) 1 MadWN(Civil) 184
High Courts31 Jul 2013Allowed
M. Lakshmanan Vs Secretary to the Government, Home Prohibition and Excise Department and Another
Madras High Court · (2014) CriLJ 1183 : (2013) 4 MLJ(Cri) 32
High Courts31 Jul 2013
Dharaniamma Vs Secretary to Government of Tamil Nadu, Prohibition and Excise Department and Another
Madras High Court · (2013) 4 MLJ(Cri) 150
High Courts31 Jul 2013Allowed
C. Sengottaiyan Vs K. Saravanan
Madras High Court · (2013) 6 CTC 456 : (2013) 4 LW 754 : (2014) 1 MLJ 527
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 64, Order 21 Rule 66, Order 38 Rule 5, Order 38 Rule 6Transfer of Property Act, 1882 — Section 128