High Courts05 Aug 2013Dismissed
Pichaipillai Vs Venkatachalam and Others
Madras High Court · (2014) 2 MLJ 52
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 66 of 159
High Courts05 Aug 2013Allowed
T. Paul Raj Vs District Collector and Another
Madras High Court · (2013) 6 MLJ 133
High Courts05 Aug 2013Allowed
Jothimani (Deceased) Ors. Vs M. Palanisamy and The Oriental Insurance Company Limited
Madras High Court · (2013) 08 MAD CK 0193
High Courts05 Aug 2013Allowed
The District Collector, The District Revenue Officer, The Revenue Divisional Officer and The Tahsildar Vs C. Chandrasekaran and The Municipal Commissioner
Madras High Court · (2013) 08 MAD CK 0185
High Courts05 Aug 2013Partly Allowed
G. Jaganathan Vs P. Subramanian, A. Kannappan and The Oriental Insurance Company Limited
Madras High Court · (2013) 08 MAD CK 0183
High Courts05 Aug 2013
A.K. Balasubramaniam Vs District Revenue Officer, Erode District and Another
Madras High Court · (2013) 4 MLJ(Cri) 246
High Courts05 Aug 2013Dismissed
United India Insurance Co. Ltd. Vs Annadurai and Vijay Anand Roadways Ltd.
Madras High Court · (2013) 08 MAD CK 0155
High Courts05 Aug 2013Dismissed
The Secretary Meston College of Education Vs Dr. R.J. Roshiah and State of Tamil Nadu
Madras High Court · (2014) 1 MLJ 726 : (2013) WritLR 1163
High Courts05 Aug 2013Dismissed
Subban (died), Arumugathammal and Mani Vs Chandran Chandran Vs Subban (died), Arumugathammal and Mani
Madras High Court · (2013) 08 MAD CK 0143
High Courts05 Aug 2013Dismissed
R. Rakesh Kumar Vs The Manager and Regional Manager Indian Overseas Bank
Madras High Court · (2013) 08 MAD CK 0142
Constitution of India, 1950 — Article 226
High Courts05 Aug 2013Partly Allowed
L. Mathaiyan Vs Syed Vahid Proprietor Sabeda Transport (Sri Devi Bus) and The United India Insurance Co. Ltd.
Madras High Court · (2013) 08 MAD CK 0141
High Courts05 Aug 2013Dismissed
Aslam Sait Vs R. Kokila
Madras High Court · (2013) 7 MLJ 894
Limitation Act, 1963 — Section 11(4), 5
High Courts05 Aug 2013Allowed
S. Thimmarayan Vs The Secretary to Govt. Dept. of Consumer Affairs Government of India, The Secretary to Govt. Co-op. Food and Consumer Protection Department Government of Tamil Nadu and The District Collector and District Magistrate
Madras High Court · (2014) CriLJ 283 : (2013) 4 MLJ(Cri) 58
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts05 Aug 2013Dismissed
K. Rajendran Vs State of Tamil Nadu
Madras High Court · (2014) 1 MLJ 428
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(6), 2(8)Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 114, 78, 78(1), 78(2), 78(4)
High Courts05 Aug 2013
Kovail Mandala Ex Servicemen and Family Welfare Association Vs Union of India and Others Cuddalore District Ex-Services League Vs The Bharath Sanchar Nigam Limited (BSNL) and Cuddalore District Ex-Services League
Madras High Court · (2013) 8 MLJ 548
High Courts05 Aug 2013Dismissed
National Insurance Co. Ltd. Vs Mary, Selvam and Selvaraj
Madras High Court · (2013) 08 MAD CK 0110
High Courts05 Aug 2013Dismissed
A. Manimekalai Vs The Commissioner of Land Administration, The District Collector and The Tahsildhar
Madras High Court · (2013) 08 MAD CK 0103
High Courts05 Aug 2013Dismissed
The New India Assurance Co. Ltd. Vs K. Palani and P. Ponmudi
Madras High Court · (2013) 08 MAD CK 0098
High Courts05 Aug 2013Dismissed
The New India Assurance Company Limited Vs Pappa and Others Pappa, Sivakumar, Vijayalakshmi and Palaniyammal Vs The New India Assurance Company Limited and R. Rajeshkannan
Madras High Court · (2013) 08 MAD CK 0087