High Courts05 Aug 2013Dismissed
The United India Insurance Company Limited Vs N. Periyasamy and A. Manickam
Madras High Court · (2013) 08 MAD CK 0086
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 67 of 159
High Courts05 Aug 2013Dismissed
Palaniammal Vs S. Mathivanan
Madras High Court · (2013) 08 MAD CK 0046
Limitation Act, 1963 — Section 5
High Courts05 Aug 2013Partly Allowed
Rajakannu Vs Govindasamy, Koteeswaran and The Oriental Insurance Company
Madras High Court · (2013) 08 MAD CK 0043
High Courts05 Aug 2013Allowed
Mrs. Anjalai Vs The State of Tamil Nadu
Madras High Court · (2014) 1 LW(Cri) 210 : (2013) 3 MLJ(Cri) 622
Madras Prohibition Act, 1937 — Section 4(1)(a), 4(1)(aaa), 4(1)(i), 4(1A)
High Courts05 Aug 2013Dismissed
K. Kalaimani and Others Vs Tamil Nadu Civil Supplies Corporation
Madras High Court · (2013) 08 MAD CK 0024
Constitution of India, 1950 — Article 226
High Courts02 Aug 2013Allowed
Sri. M.V.R. Sriprasanna Vs A.S. Balakrishnasamy and Malarkodi
Madras High Court · (2013) 4 LW 764
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(2), Order 21 Rule 90, Order 21 Rule 92(2)
High Courts02 Aug 2013Allowed
Kariappan Vs Kondappan alias Kondathu Gounder and Others
Madras High Court · (2013) 08 MAD CK 0279
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts02 Aug 2013Disposed Off
C.J. Francis, Sole Proprietor Preet Enterprises Vs K. Radhalakshmi
Madras High Court · (2013) 08 MAD CK 0273
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts02 Aug 2013Allowed
Kariappan Vs Kondappan alias Kondathu Gounder
Madras High Court · (2013) 3 MadWN(Civil) 86
High Courts02 Aug 2013Dismissed
Sri. M.V.R. Sriprasanna Vs A.S. Balakrishnasamy
Madras High Court · (2013) 3 MadWN(Civil) 89
High Courts02 Aug 2013
Commissioner Tiruppur Municipality Vs Presiding Officer, Labour Court and Others
Madras High Court · (2013) 4 LLJ 67
High Courts02 Aug 2013Disposed Off
N. Krishnaswamy Vs The Secretary to Govt., The Commissioner of Sericulture and The Regional Deputy Director of Sericulture
Madras High Court · (2013) 08 MAD CK 0210
High Courts02 Aug 2013
Krishnamoorthy Vs The Government of Tamil Nadu and The District Collector Thirunelveli
Madras High Court · (2014) 1 MLJ 461
Constitution of India, 1950 — Article 226
High Courts02 Aug 2013Allowed
M. Nagarajan, M. Kalimuthu and R. Balasubramaniam Vs Late K. Karuppa Gounder (Died) and Others
Madras High Court · (2013) 08 MAD CK 0195
Limitation Act, 1963 — Section 5
High Courts02 Aug 2013Dismissed
R. Palanisamy Vs The Government of Tamilnadu and The Power Grid Corporation of India Ltd.
Madras High Court · (2013) 8 MLJ 25
Constitution of India, 1950 — Article 14, 300ALand Acquisition Act, 1894 — Section 11, 17, 17(1), 17(2), 17(4)
High Courts02 Aug 2013
K. Logeswari Vs The Director of Elementary Education, The District Elementary Educational Officer and The Assistant Elementary Educational Officer
Madras High Court · (2013) 08 MAD CK 0177
High Courts02 Aug 2013Allowed
P. Venkatesan Alias Thirumaran Vs The Commissioner of Municipal Administration and The Commissioner
Madras High Court · (2013) 08 MAD CK 0166
High Courts02 Aug 2013Dismissed
Sampath and Kuppammal alias Sarala Vs S.N. Sundaram and Others
Madras High Court · (2013) 5 CTC 366 : (2013) 5 LW 366 : (2013) 6 MLJ 412
Constitution of India, 1950 — Article 227
High Courts02 Aug 2013Dismissed
A.L. Govindarajulu (Died), Rukmani Ammal and Arunlakshminarayanan Vs M/s. C.R. Jaganathan and Brothers, P.R. Palaniswamy, Smt. Vijayalakshmi and Vasanthakumar
Madras High Court · (2013) 7 MLJ 112
High Courts02 Aug 2013Dismissed
S. Indirani Vs M. Ravichandran
Madras High Court · (2013) 08 MAD CK 0033
Limitation Act, 1963 — Section 5