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Madras High Court judgments, 2013

3,172 judgments · page 146 of 159

High Courts31 Jan 2013Partly Allowed

Eswari Vs State

Madras High Court · (2013) 3 MLJ(Cri) 176

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304(2)
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High Courts30 Jan 2013Allowed

Muthuraj Vs State

Madras High Court · (2013) 2 MLJ(Cri) 884

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294, 294(b), 300, 302, 304(I)
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High Courts30 Jan 2013Dismissed

Nithyananda Dhyanapeetam Thiruvannamalai Branch, Adi Annamalai Vs The Commissioner, Hindu Religious and Charitable Endowments Department, The Assistant Commissioner, Hindu Religious and Charitable Endowments Department and The Inspector, Hindu Religious and Charitable Endowments Department

Madras High Court · (2013) 2 CTC 136 : (2013) 1 LW 950

Constitution of India, 1950 — Article 25Income Tax Act, 1961 — Section 12AA(1)(b)(i), 35, 80Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 2(18), 3, 35, 6(16), 6(17)
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High Courts30 Jan 2013

State Vs Arumuga Konar

Madras High Court · (2013) 2 MLJ(Cri) 910

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(i)
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