High Courts05 Feb 2013
Commissioner of Income Tax Vs P. Rojes
Madras High Court · (2013) 260 CTR 397 : (2013) 356 ITR 703
Income Tax Act, 1961 — Section 271, 271(1), 271(1)(c), 276C, 44AF
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 144 of 159
High Courts05 Feb 2013
Commissioner of Income Tax Vs Smt. M. Yesodha
Madras High Court · (2013) 351 ITR 265
Income Tax Act, 1961 — Section 269SS, 271D, 273B
High Courts05 Feb 2013Dismissed
G. Samuthirapandian and Another Vs District Collector, Kancheepuram District and Others
Madras High Court · (2013) 2 MLJ 711
High Courts05 Feb 2013Dismissed
G. Lokanayaki Vs Venkatraj and Others
Madras High Court · (2013) 2 CTC 288 : (2013) 1 LW 975
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(1)
High Courts05 Feb 2013
Titanium Tantalum Products Limited Vs Commercial Tax Officer and Others
Madras High Court · (2013) 60 VST 299
Central Sales Tax Act, 1956 — Section 5Tamil Nadu Value Added Tax Act, 2006 — Section 19(2), 2(5), 22
High Courts04 Feb 2013Disposed Off
Maduri Pillai Vs V. Aswathi Reddiar
Madras High Court · (2013) 1 MadWN(Civil) 863
High Courts04 Feb 2013Disposed Off
N. Venkataraman Vs Vijayarani
Madras High Court · (2013) 1 MadWN(Civil) 663
High Courts04 Feb 2013Disposed Off
S. Sakthivel Vs Ganesan & Palanisamy
Madras High Court · (2013) 1 MadWN(Civil) 681
High Courts04 Feb 2013
C.P.C. (P) Ltd. and Another Vs District Collector, District Collectorate and Others
Madras High Court · (2013) 138 FLR 286 : (2013) 2 LLJ 164 : (2013) LLR 626
Industrial Disputes Act, 1947 — Section 25C, 25E, 25E(1), 25O, 33
High Courts04 Feb 2013Dismissed
The Secretary to Government of India, Ministry of Home Affairs, Freedom Fighters Division, I Floor, Lok Nayak Bhavan, New Delhi and Under Secretary to Government of India, Ministry of Home Affairs, Griha Manthralaya, Freedom Fighters Division, Lok Nayak Bhavan, Khan Market, New Delhi Vs Mrs. N. Sinna Pillai
Madras High Court · (2013) 02 MAD CK 0091
High Courts04 Feb 2013Allowed
Balu @ Balamurugan Vs State (Inspector of Police)
Madras High Court · (2013) 1 LW(Cri) 579 : (2013) 2 MLJ(Cri) 502
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 17, 24, 25, 25Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 379
High Courts04 Feb 2013Dismissed
V. Kuppan and Others Vs Secretary to Government, State of Tamil Nadu Housing and Urban Development (L.A. 2(1) Dept. and Others
Madras High Court · (2013) 3 MLJ 285
Land Acquisition Act, 1894 — Section 48B
High Courts04 Feb 2013
Shanmugam Vs Muthammal and Others
Madras High Court · (2013) 2 CTC 214
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts01 Feb 2013Allowed
M/s. Akshaya Creations Vs V. Muthulakshmi and Gemini industries and imaging Pvt. Ltd.
Madras High Court · AIR 2013 Mad 125 : (2013) 1 LW 612
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 104, 105, 19(2), 21Hindu Marriage Act, 1955 — Section 22
High Courts01 Feb 2013Dismissed
State Vs Dr. Y. Ajith and Dr. Y. Ashok M. Balakumar Vs State, Dr. Y. Ajith and Dr. Y. Ashok
Madras High Court · (2013) 02 MAD CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 193, 201, 302, 304, 34
High Courts01 Feb 2013
N.P. Ramanujam and Others Vs State of Tamilnadu
Madras High Court · (2013) WritLR 1075
High Courts01 Feb 2013Dismissed
C. Balakrishnan Vs Francis Rosaria Saraswathi Balakrishnan
Madras High Court · (2013) 2 MadWN(Civil) 375
High Courts01 Feb 2013Dismissed
PL. Thenappan Vs S. Thanu
Madras High Court · (2013) 1 MadWN(Civil) 369
High Courts01 Feb 2013Allowed
Boopathy and Another Vs State
Madras High Court · (2013) 3 MLJ(Cri) 22
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34, 342Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts01 Feb 2013Dismissed
C. Sonamuthu Vs R. Barsha Beevi
Madras High Court · (2013) 2 MLJ(Cri) 436
Constitution of India, 1950 — Article 21, 217(3), 227Criminal Procedure Code, 1973 (CrPC) — Section 115, 243, 243(2)Evidence Act, 1872 — Section 45, 46, 73