High Courts11 Feb 2013Allowed
P. Vadamulammal Vs O. Meenakshisundaram
Madras High Court · (2013) 4 MLJ 44
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 142 of 159
High Courts11 Feb 2013Dismissed
M. Rajendran Vs Assistant Electrical Engineer and Another
Madras High Court · (2013) 4 MLJ 150
Constitution of India, 1950 — Article 226
High Courts11 Feb 2013
Commissioner of C. EX., Chennai-IV Vs Binny Engineering Ltd.
Madras High Court · (2014) 302 ELT 188
High Courts09 Feb 2013Dismissed
The New India Assurance Company Limited Vs Ruby and Others
Madras High Court · (2013) 02 MAD CK 0006
High Courts08 Feb 2013Disposed Off
Balasundaram Pillai Vs Lalitha
Madras High Court · (2013) 1 MadWN(Civil) 835
High Courts08 Feb 2013Disposed Off
Azeezhur Rahman Vs Aysa Begam
Madras High Court · (2013) 1 MadWN(Civil) 739
High Courts08 Feb 2013Disposed Off
J.R. Sivagnanam Vs The District Collector
Madras High Court · (2013) 1 MadWN(Civil) 685
High Courts08 Feb 2013Allowed
Sevugarathinam alias Rathinam Vs B. Meenakshi Sundaram and Another
Madras High Court · (2013) 3 LLJ 194
High Courts08 Feb 2013Dismissed
M. Ramalingam Vs K. Vijayakumar and Others
Madras High Court · AIR 2013 Mad 121
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Evidence Act, 1872 — Section 65
High Courts08 Feb 2013Dismissed
J.R. Sivagnanam and Others Vs The District Collector, The District Revenue Officer, The Tahsildar, Thiruvallur District and The Village Administrative Officer, Tiruvallur, The Tahsildar, Thiruvallur District, Madhavaram Circle, Madhavaram and The Village Administrative Officer, Vadakarai Village, Madhavaram Circle, Tiruvallur
Madras High Court · (2013) 1 LW 1020
Constitution of India, 1950 — Article 226
High Courts08 Feb 2013Dismissed
Santhamani Vs S. Saradamani and Others
Madras High Court · (2013) 2 CTC 641
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 14, 15, 15(3)Hindu Succession (Amendment) Act, 2005 — Section 3, 6(1)
High Courts08 Feb 2013Allowed
Bollineni Developers Ltd. Vs R. Chandrasekaran @ Valasai Chandran
Madras High Court · (2013) 6 CTC 450
High Courts08 Feb 2013Allowed
Venkatachalam and Another Vs The District Revenue Officer and The Authorised Officer
Madras High Court · (2013) 1 LW 990
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 21A
High Courts08 Feb 2013Dismissed
The Kennel Club of India Vs The Union of India, The Animal Welfare Board of India and The Veterinary Council of India
Madras High Court · (2013) WritLR 257
Constitution of India, 1950 — Article 12, 19(6), 51(A)(g)Prevention of Cruelty to Animals Act, 1960 — Section 10, 11, 11(1)(1), 11(1)(a), 11(3)
High Courts08 Feb 2013Dismissed
S. Mary Vs The Union of India
Madras High Court · (2013) 2 ACC 566 : (2013) 2 CTC 332
Constitution of India, 1950 — Article 21Indian Medical Council Act, 1956 — Section 33
High Courts08 Feb 2013Dismissed
M. Govindasamy Vs S. Sulochana and T. Iyyammal S. Sulochana and M. Govindasamy Vs T. Iyyammal
Madras High Court · (2013) 2 LW 244
Hindu Succession Act, 1956 — Section 15(1)(a)
High Courts08 Feb 2013Dismissed
N.P. Srinivasan Vs S. Santhalakshmi
Madras High Court · (2013) 3 CTC 220
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts08 Feb 2013Allowed
Subramanian Vs Murugesan and Others
Madras High Court · (2013) 2 LW 897 : (2013) 3 MLJ 789
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts08 Feb 2013Dismissed
Deputy Registrar of Co-operatives Vs R. Krishnamoorthy
Madras High Court · (2013) 2 LW 872 : (2013) 4 MLJ 352
Tamil Nadu Co-operative Societies Act, 1983 — Section 152, 87
High Courts08 Feb 2013Dismissed
Ainthu Oor Veera Saiva Sangam and Others Vs Rajamanickam and Others
Madras High Court · (2013) 2 LW 874 : (2013) 4 MLJ 3
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9