High Courts08 Feb 2013Allowed
S. Arumugam and Others Vs Sathy
Madras High Court · (2013) 3 MLJ 797
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 143 of 159
High Courts08 Feb 2013
Kone Elevator India Pvt. Ltd. Vs Commercial Tax Officer and Others
Madras High Court · (2013) 60 VST 336
Central Sales Tax Act, 1956 — Section 6A, 9(2)Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 13(2)
High Courts08 Feb 2013Dismissed
Aandiappan Vs Veerammal
Madras High Court · (2013) 4 MLJ 174
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Feb 2013Disposed Off
Satyam Education Trust, Kanyakumari District Vs I.K. Construction, Kanyakumari District
Madras High Court · (2013) 1 MadWN(Civil) 610
High Courts07 Feb 2013Dismissed
R. Santhakumari Vs The Joint Director (Higher Secondary), The Chief Educational Officer, The District Educational Officer and Secretary Moongibai Goenka Girls' Higher Secondary School Vs The Joint Director (Higher Secondary), The Chief Educational Officer, The District Educational Officer and R. Santhakumari
Madras High Court · (2013) WritLR 439
Constitution of India, 1950 — Article 124, 124(7)Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 19
High Courts07 Feb 2013Dismissed
S. Rajagopal Vs R. Arumugam, The Meleperuvilai Primary Agricultural Co-operative Bank Ltd., The Special Officer, The Meleperuvilai Primary Agricultural Co-operative Bank Ltd. and The Deputy Registrar, Office of the Deputy Registrar of Co-Operative Societies
Madras High Court · (2013) 2 LW 899
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Tamil Nadu Co-operative Societies Act, 1983 — Section 156
High Courts07 Feb 2013Dismissed
V. Pandia Rajan Vs Chief Security Commissioner
Madras High Court · (2013) 3 LLN 287 : (2013) 4 MLJ 354
Penal Code, 1860 (IPC) — Section 323, 506(i)
High Courts07 Feb 2013Dismissed
T. Balasubramanian Vs M. Kanthasamy
Madras High Court · (2013) 1 LW 938
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 8 Rule 1A(3), 100Evidence Act, 1872 — Section 145
High Courts07 Feb 2013Dismissed
G. Devaraji Vs Selvarajan and Others
Madras High Court · (2013) 4 MLJ 144
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Feb 2013Dismissed
A. Rama Krishnan Vs R. Essakkiammal @ Lakshmi
Madras High Court · (2013) 4 MLJ 225
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24
High Courts07 Feb 2013Dismissed
Kanniyammal and Others Vs Parivel
Madras High Court · (2013) 4 MLJ 226
High Courts07 Feb 2013Disposed Off
M. Ramadoss and Others Vs Union of India and Others
Madras High Court · (2013) LabIC 3802
High Courts06 Feb 2013Dismissed
S.V.P.S. Pandiarajan Vs Navamani
Madras High Court · (2013) 1 MadWN(Civil) 615
High Courts06 Feb 2013Dismissed
R. Sathiyamurthi Vs R. Munusamy and Others
Madras High Court · (2013) 2 CTC 342 : (2013) 2 LW 454
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25(a), 27(a), 27(c), 29, 30
High Courts06 Feb 2013Dismissed
T.K. Sathyanarayanan and Others Vs Commissioner, Municipal Administration and Another
Madras High Court · (2013) 3 MLJ 309
High Courts06 Feb 2013Allowed
Tamil Nadu Cricket Association Vs State of Tamil Nadu and Others
Madras High Court · (2013) 3 MLJ 522
Town and Country Planning Act, 1977 — Section 56
High Courts06 Feb 2013
K. Bhaskaran Vs Commissioner of Central Excise (Appeals) and Another
Madras High Court · (2013) 60 VST 548
Central Excises and Salt Act, 1944 — Section 35F
High Courts05 Feb 2013Disposed Off
Badhri Narayanan Vs Dhandapani
Madras High Court · (2013) 1 MadWN(Civil) 683
High Courts05 Feb 2013
S and S Power Switchgear Ltd. Vs Superintendent of C. Ex.
Madras High Court · (2014) 302 ELT 537
High Courts05 Feb 2013
Packiyathai @ Packiyalakshmi Vs A. Ramachandrapandian and Others
Madras High Court · (2013) 3 LW 187
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3ALegal Services Authorities Act, 1987 — Section 19