COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 141 of 159

High Courts13 Feb 2013Dismissed

A. Vimala Vs K. Ramanujam, IPS Director General of Police

Madras High Court · (2013) 2 CTC 765

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 195(1), 195(1)(a), 195(1)(a)(i)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176

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High Courts13 Feb 2013

A.K. Damodaran Vs Geetha

Madras High Court · (2013) 1 LW 896

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A

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High Courts13 Feb 2013

The Manager and The Correspondent Concordia High and Higher Secondary Schools, Lutheran Primary and Middle Schools, MELIM Primary Schools Vs Smt. S. Christy, The Chief Educational Officer and The District Educational Officer

Madras High Court · (2013) WritLR 691

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High Courts13 Feb 2013

S and S Power Switch Gear Ltd. Vs Commissioner of Central Excise and Another

Madras High Court · (2013) 294 ELT 18 : (2013) 19 GSTR 349

Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 37B

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High Courts12 Feb 2013

Commissioner of Income Tax Vs Sakthi Finance Ltd.

Madras High Court · (2013) 258 CTR 433 : (2013) 352 ITR 102 : (2013) 214 TAXMAN 21

Income Tax Act, 1961 — Section 145, 36(1)(vii), 43DReserve Bank of India Act, 1934 — Section 45Q

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High Courts12 Feb 2013Disposed Off

The Secretary to Home Department, The Govt. of Tamil Nadu and Others Vs I. Sikandar Basha

Madras High Court · (2013) CriLJ 4757

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High Courts12 Feb 2013

Vinayagamoorthy and Another Vs Devaki

Madras High Court · AIR 2013 Mad 160

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High Courts12 Feb 2013Disposed Off

Venkatachalam and Another Vs Nallathambi

Madras High Court · (2013) 4 CTC 45

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High Courts12 Feb 2013

Q-929, Puliyampatti Primary Agricultural Cooperative Bank Ltd. Vs S. Kalayarasi and Others

Madras High Court · (2013) 139 FLR 525 : (2013) 2 LLJ 833

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High Courts12 Feb 2013

Aluminium and Glazing Vs Commissioner of Central Excise (Appeals), The Additional Commissioner of Central Excise and Commissioner of Service Tax

Madras High Court · (2013) 4 CTC 208 : (2013) 61 VST 84

Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 65(39a), 83

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High Courts12 Feb 2013Dismissed

Natarja Gurukkal Vs Commissioner, Hindu Religious and Charitable Endowment, Administrative Department and Another

Madras High Court · (2013) 4 MLJ 176

Constitution of India, 1950 — Article 14

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High Courts12 Feb 2013

Mohabir Enterprises Vs Commissioner of Central Excise (Appeals) and Others

Madras High Court · (2013) 60 VST 82

Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 65(104a), 73(1), 83, 85

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High Courts12 Feb 2013Dismissed

K. Singaram Vs Sri Padalatri Narasimhaswamy Devasthanam Singaperumal Koil and Govindan

Madras High Court · (2013) 2 LW 430

Evidence Act, 1872 — Section 116

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High Courts12 Feb 2013

Balu Vs State

Madras High Court · (2013) 3 MLJ(Cri) 27

Penal Code, 1860 (IPC) — Section 323, 325, 341

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High Courts11 Feb 2013Dismissed

M.P. Nalini Vs R. Karthikeyan

Madras High Court · (2013) 2 CTC 724 : (2013) 3 DMC 236 : (2013) 2 LW 171 : (2013) 3 MLJ 18 : (2014) 1 RCR(Civil) 788

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Hindu Marriage Act, 1955 — Section 13, 13(1)(a), 13(1A), 13(1A)(ii), 23(1)

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High Courts11 Feb 2013

Tamilnadu Magnesite Ltd. Vs Deputy Commissioner of Income Tax

Madras High Court · (2013) 357 ITR 687

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High Courts11 Feb 2013

Nithiya Rice and Sago Factory Vs Deputy Commercial Tax Officer

Madras High Court · (2013) 63 VST 346

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High Courts11 Feb 2013

Prakash Chand Lalwani Vs Dr. P. Vijayakumar

Madras High Court · (2013) 6 MLJ 501

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High Courts11 Feb 2013

Sri Uma Parameswari Mills Ltd. Vs Presiding Officer and Others

Madras High Court · (2013) 2 LLJ 742

Industrial Disputes Act, 1947 — Section 2A, 33C(2)

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High Courts11 Feb 2013

Commissioner of Income Tax Vs V. Sivakumar

Madras High Court · (2013) 262 CTR 109 : (2013) 354 ITR 9

Income Tax Act, 1961 — Section 269SS, 269T, 271D, 273B

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