High Courts14 Feb 2013
P. Elangovan Vs Executive Officer, Selection Grade Town Panchayat
Madras High Court · (2013) 3 MLJ 301
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 140 of 159
High Courts14 Feb 2013Allowed
A. Illambharathi Vs State and Others
Madras High Court · (2013) 2 MLJ 641
High Courts14 Feb 2013Dismissed
Saharban Beevi Vs S. Mumtaj
Madras High Court · (2013) 2 CTC 394
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10A, 151Evidence Act, 1872 — Section 73
High Courts14 Feb 2013
Chandramathi Muthiah Vs District Collector and Another
Madras High Court · (2013) 3 MLJ 240
Constitution of India, 1950 — Article 14, 300A
High Courts14 Feb 2013Dismissed
Nagarajan @ Nagar Vs Principal Secretary to Govt., Home (Pol. IX) Department, Government of Tamil Nadu and Others
Madras High Court · (2013) 3 MLJ 801
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 294(b), 324, 342, 448
High Courts14 Feb 2013Dismissed
S. Selva Pandian Vs P. Jawahar, The Commissioner, Corporation of Chennai and The Chairman, Tamil Slum Clearance Board
Madras High Court · (2013) 2 LW 803
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts13 Feb 2013Dismissed
M/s. Indus Ind Bank Ltd. Vs Mulchand B. Jain and Others
Madras High Court · (2013) 2 CTC 533 : (2013) 2 LW 67
Arbitration and Conciliation Act, 1996 — Section 11, 21, 34, 34(2)(iii), 43
High Courts13 Feb 2013
G. Somasundaram and Another Vs The Tamil Nadu Industrial Co-operative Bank Ltd.
Madras High Court · (2013) LabIC 2780
High Courts13 Feb 2013Partly Allowed
The Special Tahsildar (LA), Adi Dravidar Welfare Vs Murugan
Madras High Court · (2013) 3 MadWN(Civil) 616
High Courts13 Feb 2013Dismissed
Kalanithi Maran Vs Aditya Sinha
Madras High Court · (2013) 1 MadWN(Civil) 849
High Courts13 Feb 2013Disposed Off
Palanisamy Vs Sellammal
Madras High Court · (2013) 1 MadWN(Civil) 613
High Courts13 Feb 2013
Rani Food Products Vs Stine Food Products
Madras High Court · (2013) 56 PTC 548
High Courts13 Feb 2013
Tamil Nadu Industrial Investment Corporation Limited Vs Kalathi and Co. and Others
Madras High Court · (2013) 6 MLJ 629
High Courts13 Feb 2013Allowed
The Management, Exide Industries Ltd. Vs The Presiding Officer, Labour Court and Another
Madras High Court · (2013) 4 LLN 354
High Courts13 Feb 2013
State of Tamil Nadu Vs Sri Jayalakshmi Crusher Industries
Madras High Court · (2013) 4 MLJ 185
Tamil Nadu General Sales Tax Act, 1959 — Section 38(1)
High Courts13 Feb 2013Dismissed
S. Mabubi Vs State of Tamilnadu and Others
Madras High Court · (2013) 3 MLJ 261
Constitution of India, 1950 — Article 226
High Courts13 Feb 2013
C. Dhanabal Vs The Central Registrar of Co-operative Societies, The Registrar of Multi-State Co-operative Societies and Southern Railway Employees' Co-operative Credit Society Ltd.
Madras High Court · (2013) WritLR 811
Constitution of India, 1950 — Article 226, 243ZJ(1), 243ZK(2), 243ZR, 243ZTMulti-State Cooperative Societies Act, 2002 — Section 45
High Courts13 Feb 2013
C. Srinivasan @ Srinivasalu, V. Ramalingam, G. Selvaraj and C. Arumugam Vs The Management of Indian Drugs and Principal Labour Court M/s. Indian Drugs and Pharmaceuticals Limited Vs C. Srinivasalu and The Presiding Officer, First Additional Labour Court
Madras High Court · (2013) 02 MAD CK 0109
High Courts13 Feb 2013Dismissed
Rajendran and Nanjappan Vs S.V. Natarajan, Ponnammal, Prakash and Seeni @ Seenivasan
Madras High Court · (2013) 02 MAD CK 0098
Specific Relief Act, 1963 — Section 10, 16, 16(c), 20
High Courts13 Feb 2013
T. Viswanathan Vs Sellammal, Mahalingam, Vellingiri and Rajammal
Madras High Court · (2013) 02 MAD CK 0069