High Courts20 Feb 2013
Commissioner of Central Excise Vs M/s. S.R.F. Limited
Madras High Court · (2013) 197 ECR 25 : (2013) 295 ELT 666 : (2013) 19 GSTR 263
Central Excises and Salt Act, 1944 — Section 11A
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 138 of 159
High Courts20 Feb 2013Dismissed
M/s. Ram Kaashyap Investment Ltd. Vs Securities and Exchange Board of India
Madras High Court · (2013) 118 SCL 337
Companies Act, 1956 — Section 10FDConstitution of India, 1950 — Article 226, 227, 323A, 323BSecurities and Exchange Board of India Act, 1992 — Section 11, 11(1), 11(2), 11(4), 11(b)
High Courts20 Feb 2013Dismissed
Kayalvizhi Vs A. Shanmugam
Madras High Court · (2013) 2 CTC 612 : (2013) 3 DMC 664 : (2013) 2 LW 359 : (2013) 3 MLJ 297
Hindu Marriage Act, 1955 — Section 24, 25, 28A
High Courts20 Feb 2013Dismissed
G. Sekar Vs Commissioner of Police and Another
Madras High Court · (2013) 3 MLJ 520
Constitution of India, 1950 — Article 226
High Courts20 Feb 2013Dismissed
M/s. Meccaa Prime Tannery Vs The Chairman, Tamilnadu Electricity Board and Others
Madras High Court · (2013) 02 MAD CK 0032
Electricity (Supply) Act, 1948 — Section 49Electricity Act, 2003 — Section 22(1), 29, 46, 50, 86
High Courts20 Feb 2013
Santhanam Vs Managing Director, Chennai Petroleum Corporation Ltd. and Another
Madras High Court · (2013) 4 MLJ 253
Constitution of India, 1950 — Article 12, 226
High Courts20 Feb 2013Dismissed
Management, Thirumalaipatty Primary Agricultural Co-operative Bank Ltd. Vs Presiding Officer, Labour Court and Another
Madras High Court · (2013) 3 MLJ 397
High Courts20 Feb 2013Dismissed
Manager, New India Assurance Co. Ltd. Vs M. Mohammed Gani and Another
Madras High Court · (2014) 2 ACC 296 : (2014) ACJ 279
High Courts19 Feb 2013Dismissed
C. Padmavathi Vs K.T. Anbalagan and Others
Madras High Court · (2013) 3 MLJ 372
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Feb 2013Allowed
Dhanalakshmi Vs Karuppusamy and Others
Madras High Court · (2013) 2 LW 419 : (2013) 3 MLJ 655
Evidence Act, 1872 — Section 165, 68, 69Hindu Succession Act, 1956 — Section 6, 8Succession Act, 1925 — Section 63, 63(c), 68
High Courts19 Feb 2013
Assistant Provident Fund Commissioner Vs M/s. Kongarar Textiles Ltd. and Others M/s. Booma Realty Private Limited and Shri Ganesha Textiles Vs Assistant Provident Fund Commissioner, M/s. Kongarar Textiles Ltd. and Employees Provident Fund Appellate Tribunal
Madras High Court · (2013) 02 MAD CK 0111
High Courts19 Feb 2013Dismissed
S. Ruhaiyah Begum Vs The Government of Tamil Nadu
Madras High Court · (2013) 02 MAD CK 0088
Constitution of India, 1950 — Article 15(3), 15(4), 16(4), 39, 46
High Courts18 Feb 2013Allowed
Rajangam Vs The District Collector, The Revenue Divisional Officer and The Special Tahsildar (Adi Dravidar Welfare) cum Land Acquisition Officer
Madras High Court · (2013) 3 MLJ 155
Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 4(1)
High Courts18 Feb 2013
Mrs. Rita Vs John D. Britto and J.B. Isabella Mystle Florence Vanderveen and Others Vs J. Rex @ Rex Mariadoss, J. Martin and A. Savarinathan
Madras High Court · (2013) 02 MAD CK 0239
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96, Order 41 Rule 25, Order 41 Rule 26, Order 41 Rule 27, Order 41 Rule 28Limitation Act, 1963 — Section 31Succession Act, 1925 — Section 212
High Courts18 Feb 2013Disposed Off
A. Natarajan Vs P.P.M. Kanagaraj
Madras High Court · (2013) 1 MadWN(Civil) 867
High Courts18 Feb 2013Allowed
Y. Padmanabha Prasad Vs Rajendra Raja
Madras High Court · (2013) 1 MadWN(Civil) 735
High Courts18 Feb 2013Disposed Off
P.N. Krishnan Vs R. Shanmugaraj
Madras High Court · (2013) 1 MadWN(Civil) 689
High Courts18 Feb 2013Allowed
A. Baskaran Vs S. Balasundari and Others
Madras High Court · (2013) 4 MLJ 324
High Courts18 Feb 2013
Renowned Auto Products Mfrs. Ltd. Vs Income Tax Officer
Madras High Court · (2013) 354 ITR 127
Income Tax Act, 1961 — Section 143(1), 143(3), 263, 263(1)
High Courts18 Feb 2013Dismissed
K. Arumugham Vs Commander, Coast Guard (Regin) and Another
Madras High Court · (2013) 4 MLJ 712
Constitution of India, 1950 — Article 226